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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

(2)After the minutes are confirmed and signed by the Chairman or the member who presided at the meeting, they shall be recorded in a Minutes' Book which shall be kept open for the inspection of the members at all times during office hours.