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[Cites 0, Cited by 0] [Section 108ZB(2)] [Section 108ZB] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108ZB(2)(d) in Jammu and Kashmir Panchayati Raj Rules, 1996

(d)the Presiding Officer shall then endorse the name of the elector and his serial number in the electoral roll and place the ballot paper in a separate cover.