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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(3)(a) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(a)when permitted to reside in the jail with female prisoners or after the death of mother.