Section 75 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
75. Scales of diet for prisoners of various classes Exhibition of scales.
(1)The scales of prison diet from time to time prescribed shall contain provision in respect of prisoners, of each of the following classes, namely:(1)Males:(a)when subjected to labour ;(b)when not subjected to labour ;(2)Females :(a)when subjected to labour ;(b)when not subjected to labour ;(c)when nursing infants which are permitted to reside m the jail.(3)Children:(a)when permitted to reside in the jail with female prisoners or after the death of mother.(2)Copies of the scales of diet for the time being in force in any jail shall be exhibited in the manner provided, in regard to the exhibition of copies of rules in section 61 of the Prisons Act, 1894.
