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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in The Rajasthan Judicial Service Rules, 2010

(1)On and from the date of commencement of these Rules, the Rajasthan Judicial Service shall stand re-constituted and re-designated into the following three cadres, namely:-
(A)District Judge,
(B)Senior Civil Judge, and
(C)Civil Judge.