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[Section 12]
[Entire Act]
Union of India - Subsection
Section 12(2) in The Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010
| (a) | For HODs | ||
| [Joint Secretary of the Ministry of Shipping lookingafter the charge of PHRD [Substituted by Notification No. G.S.R. 604(E), dated 31.7.2015 (w.e.f. 28.10.2010).] | - Chairman] [Substituted by Notification No. G.S.R. 604(E), dated 31.7.2015 (w.e.f. 28.10.2010).] | ||
| Any other Port Chairman or an officer having wide experiencein the field to be nominated by the Ministry of Shipping | - Member | ||
| Representative of SC/ ST & OBCs nominated by the Ministryof Shipping | - Member | ||
| (b) | For Class I posts | ||
| (i) | Chairman | - Chairman | |
| (ii) | Deputy Chairman | - Member | |
| (iii) | HOD in charge of the Department in which the vacancy occurs | - Member | |
| (iv) | HOD in charge of the Personnel | - Member | |
| (v) | Representative of SC/ ST & OBCs nominated by the Chairman | - Member | |
| (c) | For Class II Posts | ||
| (i) | Deputy Chairman | - Chairman | |
| (ii) | Head of the Department in which the vacancy arises | - Member | |
| (iii) | Head of Department in charge of Personnel | - Member | |
| (iv) | Representative of SC/ ST & OBCs nominated by the Chairman | - Member | |
| (d) | For Class-III and Class-IV posts (Common Categories) | ||
| (i) | Deputy Chairman or in his absence, HOD Nominated by theChairman of the Board | - Chairman | |
| (ii) | HOD incharge of Personnel | - Member | |
| (iii) | A senior officer in the grade not below Rs. 16000-400-20800 tobe nominated by the Chairman | - Member | |
| (iv) | Representative of SCI ST & OBCs nominated by the Chairman | - Member | |
| (e) | For Class-III and Class-IV posts (Uncommon Categories) | ||
| (i) | HOD, where the vacancy arises | - Chairman | |
| (ii) | HOD incharge of Personnel | - Member | |
| (iii) | A senior officer of the concerned Division in the Grade notbelow Rs.16000-400-20800 to be nominated by the Chairman | - Member | |
| (iv) | Representative of SC/ ST & OBCs nominated By the Chairman | - Member |