Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Union of India - Act

The Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010

UNION OF INDIA
India

The Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010

Rule THE-COCHIN-PORT-TRUST-EMPLOYEES-RECRUITMENT-SENIORITY-AND-PROMOTION-REGULATIONS-2010 of 2010

  • Published on 28 October 2010
  • Commenced on 28 October 2010
  • [This is the version of this document from 28 October 2010.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010Published vide Notification No. G.S.R. 862(E), dated 28th October, 2010Last Updated 8th September, 2018Ministry of Shipping(Ports Wing)G.S.R. 862(E). - In exercise of the Powers conferred by sub-section (1) of section 124, read with sub-section (1) of section 132 of the Major Port Trusts Act, 1963 (38 of 1963) the Central Government hereby approves the Cochin Port Trusts Employees Recruitment, Seniority and Promotion) Regulations, 2010 made by the Board of Trustees of Cochin Port Trust as set out in the Schedule annexed to this Notification.

2. The said Regulations shall come into effect from the date of publication of this Notification in the Official Gazette.

Schedule

Cochin Port TrustIn exercise of powers conferred by section 28 of the Major Port Trusts Act, 1963 (38 of 1963), the Board of Trustees of Cochin Port with the approval of the Central Government as required under Sub-Section (1) of Section 124 of the said Act, hereby frames the revised Regulations of Cochin Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2010.

1. (i) These Regulations may be called the Cochin Port Trust Employees (Recruitment, Seniority and promotion) Regulations, 2010.

(ii)They shall come into force on the date of publication of the approval of the Central Government as required under the provisions of Section 124 and 132 of Major Port Trusts Act, 1963 in the Gazette of India.

2. In the schedule to the Cochin Port Trust Employees Recruitment, Seniority and promotion) Regulations, 2010, the following entries shall be included.

Schedule 2

Recruitment Rules of 70 categories of Class-I cadre.Foot-Note: The existing recruitment rules in respect of Class-II, III and IV employees will be in force for recruitment till the Cadre Restructuring of the above is completed and published in the Gazette of India.

Schedule 3

Cochin Port TrustIn exercise of the powers conferred by Section 28 of the Major Port Trusts Act, 1963 (38 or 1963) the Board of Trustees of Cochin Port hereby makes the following regulations, namely:-

1. Short Title and Commencement.

- (i) These Regulations may be called the Cochin Port Trust Employees (Recruitment, Seniority and promotion) Regulations, 2010.
(ii)They shall come into force on the date of publication of the approval of the Central Government as required under the provisions of Section 124 and 132 of Major Port Trusts Act, 1963 in the Gazette of India.

2. Application.

- These regulations shall apply to all posts created under Section 27 of the Act under the Board, including those covered by clause (a) of sub-section (1) of section 24 of the Act.

3. Definition.

- In these regulations, unless the context otherwise requires-
(a)"Act" means the Major Port Trusts Act, 1963 (38 of 1963).
(b)"Analogous post" means a post of which the duties and level of responsibilities and the pay ranges are comparable to those of the post to which selection is to be made.
(c)"Appointing Authority" in relation to any grade or post means the authority empowered under the Cochin Port Trust Employees (Classification, Control and Appeal) Regulations 1964, to make appointment to that grade or post.
(d)"Board", "Chairman", "Deputy Chairman" and "Head of Department" have the meaning respectively assigned to them under the Act.
(e)"Class I Posts", "Class II Posts" "Class III posts" and "Class IV posts" shall have the same meaning as assigned to them in Regulation 6 of the Port Trust Employees (Classification, Control and Appeal) Regulations, 1964.
(f)"Departmental Promotion Committee" means a Committee constituted from time to time under regulation 26 for the purpose of making recommendation for promotion to or confirmation in any grade or post.
(g)"Direct Recruit" means a person recruited on the basis of a competitive examination or test and/or interview by Services Selection Committee.
(h)"Employee" means an employee of the Board.
(i)"Grade" means any of the grades specified in the Schedule of Employees prepared and sanctioned under Section 23 of the Act.
(j)"Lien" means the title of an employee to hold on regular basis, either immediately or on the termination of a period or periods of absence, post to which he has been appointed on regular basis and on which he is not on probation.
Provided that the title to hold a regular post shall be subject to the condition that the junior most person in the grade will be liable to be reverted to the lower grade if the number of persons so entitled is more than the posts available in that grade.
(k)"Permanent Employees" means an employee who has been substantively appointed to a permanent post.
(l)"Schedule" means the Schedule appended to these regulations.
(m)"Schedule Casts and Scheduled Tribes" shall have the meanings respectively assigned to them in Clauses (24) and (25) of article 366 of the Constitution of India.
(n)"Select List" in relation to any grade of post means the select list prepared in accordance with regulation 13 for that grade or post.
(o)"Selection Post" means a post declared as such under regulation 5 of these regulations.
(p)"Services Selection Committee" means the Committee constituted under regulation 12 for the selection of candidates by means of a written test, a trade test and/or interview for appointment to posts reserved for direct recruitment.
(q)"Temporary Employee" means an employee holding a temporary post officiating in a permanent post or on probation in his appointment in the service of the Board.
(r)[ "Regular Service" in relation to any grade means the period or periods of service in that grade rendered after selection and appointment thereto under the regulations according to the prescribed procedure for regular appointment to that grade and includes any period or periods: [Added by Notification No. G.S.R. 306(E), dated 30.3.2017 (w.e.f. 28.10.2010).]
(i)Taken into account for the purpose of seniority in case of those already in service at the time of notification of regulations;
(ii)During which an employee would have held a post in that grade but for being on leave or otherwise not being available for holding such posts.]

4. Manner of Appointment.

- All appointments to the posts to which these regulation apply shall be made in accordance with the provisions of these regulations. Appointment may be made either by promotion or by absorption or deputation or direct recruitment. Deputation will be of employees from the Major Ports, Cental Govt., State Govts., autonomous bodies, Govt., Companies fulfilling the criteria of eligibility prescribed for the post. The normal period of deputation is 3 years which is extendable to four years. In exceptional circumstances, this can be extended to five years.Provided that the appointment in respect of posts treated as Heads or Department and posts one level below the HOD, all the vacancies shall be filled by 'Composite method of recruitment' i.e. through promotion/ transfer/ deputation on absorption basis failing which deputation and failing both by direct recruitment. The promotion/ transfer/ on absorption will be from the officers from Major Port Trusts fulfilling the criteria of eligibility prescribed in the schedule annexed to the regulation.

5. Schedules.

- The manner of appointment i.e. whether by direct recruitment or by departmental promotion or absorption or deputation, the qualification, age education, training, requirements of experience, classification of posts as selection posts or - non-selection posts and other matters connected with the appoint much to various posts shall be shown in the Schedule annexed to these Regulations in respect of Class-I posts. In respect of Class-II, Class-III and Class-IV posts the manner of appointment shall be as laid down by the Board from time to time. The Schedule shall also show the authorized permanent and temporary strength or the various grades as shown in the Schedule of Employees prepared under the provisions of section 23 of the Major Port Trusts Act, 1963. This strength is liable to change from time to time under the provisions of section 27 of the Major Port Trusts Act, 1963. The eligibility requirements prescribed for direct recruitment will apply in the case of promotion to the extent mentioned in Column 9 of the schedule and requirement of experience for promotion will be as prescribed in Column 12 of the schedule.Provided that the prescribed upper age limits may be relaxed by the Central Govt. in case of HODs and by Chairman in all other cases for reasons to be recorded in writing for direct recruitment/ absorption/ deputation as under:-
(i)Upto 5 years where the minimum experience prescribed is 10 years or more and up to 3 years where the minimum experience prescribed is 5 to 9 years.
(ii)in the case of a candidate who is an ex-serviceman, i.e. ex-employee of India's Defence Forces, and who has put in not less than 6 months continuous service in the Defence Forces, up to the extent of the service rendered by him in the Defence Forces plus three years where the vacancy to be filled is a vacancy reserved for such ex-servicemen and dependants of those killed in action and upto the extent of the service rendered by him in the Defence Forces, where the vacancy be filled is an unreserved vacancy; and
(iii)In the case of a candidate belonging to the Scheduled Castes or the Scheduled Tribes or other backward classes in accordance with such orders as the Central Government may issue from time to time in this regard.
Provided further that the requirement of experience is relaxable at the discretion of the Central Govt., in the case of candidates belonging to the Scheduled Castes and the Scheduled Tribes if at any stage of selection the Central Govt. is of the opinion that sufficient number of candidates from these communities possessing the requisite experience are not likely to be available to fill up the posts reserved for them.

6. Roster of Vacancies.

- A roster shall be maintained for each grade to show whether particular vacancy should be filled by direct recruitment or promotion. However, if a vacancy which is reserved for direct recruitment cannot be filled by direct recruitment, it may be filled by promotion and the next vacancy shall be filled by direct recruitment. Similar practice can be followed in the case of a vacancy reserved for promotion but cannot be filled by promotion method.

7. Reservation.

(1)Orders issued by the Central Government from time to time for reservation of posts under it, whether to be filled by direct recruitment or promotion in favour of the Scheduled castes and the Scheduled Tribes shall apply mutatis mutandis to all appointments covered by these regulations.
(2)Orders issued by the Central Government from time to time for the reservation of posts under it in favour of other backward classes, ex-servicemen and dependants of those killed in action, sportsmen and physically handicapped persons shall also apply mutatis mutandis to appointments covered by these regulations and to which direct recruitment is made.

8. Nationality, Character, Physical Fitness etc. for Direct Recruitment.

(1)In order to be eligible for direct recruitment to any grade or post, a candidate must be-
(a)a Citizen of India; or
(b)a subject of Nepal; or
(c)a subject of Bhutan; or
(d)A Tibetan refugee who came over to India before the 1st January; 1962 with the intention of permanently settling in India; or
(e)A person of Indian origin who has migrated from Pakistan, Burma, Sri Lanka or the East African countries of Kenya, Uganda, the united Republic of Tanzania, Zambia, Malawi, Zaire and Ethopia and Vietnam with the intention of permanently settling in India.
Provided that a candidate belonging to category (a) shall produce such proof of his nationality as the Chairman may, from time to time require. Provided further that a candidate belonging to categories (b), (c), (d) and (e) shall be a person in whose favour a certificate of eligibility has been issued by the Government of India;Provided also that a candidate in whose case the proof of nationality or a certificate of eligibility is necessary may be provisionally appointed, pending the production by him of the necessary certificate in his favour from the Central Government, as the case may be. In such cases the provisional appointment shall not exceed a period of one year.
(2)The Chairman may, with the prior approval of the Central Government, modify or waive any of the requirements of sub regulation (1) when an appointment for work of a special nature is to be made and it is not practicable to obtain a suitable candidate who fulfils the requirements of these regulations.
(3)No person.
(a)Who has entered into or contracted a marriage with person having a spouse living; or
(b)Who having a spouse living, has entered into or contracted a marriage with any person.
Shall be eligible for appointment to any grade or post to which these regulations apply;Provided that the Central Govt. in case of HODs and Chairman in all other cases may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this sub regulation.
(4)A candidate must satisfy the appointing authority that his character and antecedents are such as to make him suitable for appointment to any grade or post. No candidate who has been convicted by a Court of Law for an offence involving moral turpitude or who has been adjudged as an insolvent shall be eligible for appointment to a grade or post.
(5)A candidate shall be in good mental and physical health and free from any physical defects likely to interfere with the discharge of his duties as an employee of the Board. A candidate who after such medical examination as the Central Govt. in case of HODs and Chairman in all other cases may specify, is found not to satisfy those requirements shall not be appointed.
(6)If any question arises whether a candidate does or does not satisfy all or any of the requirements of this regulation, the same shall be decided by the Central Govt. in case of HODs and Chairman in all other cases.

9. [ Eligibility of Existing Employees for direct recruitment. [Substituted by Notification No. G.S.R. 835(E), dated 5.9.2018 (w.e.f. 28.10.2010).]

- When the posts required to be filled by direct recruitment are advertised, employees of the Board of any Major Port Trust possessing the prescribed qualifications and experience may also apply:Provided that the age limit in such cases shall not exceed fifty five years.]

10. Advertisement of Vacancies.

(1)Vacancies of Class-III and Class-IV posts to be filled by direct recruitment shall be notified to the local employment Exchange. In case sufficient number of eligible and suitable candidates are not available, the vacancies be advertised in Newspapers published within the State. Class-I and Class-II posts intended to be filled by direct recruitment shall be advertised in national and local dailies and/or Employment News.
(2)The crucial date for determining the qualification, experience and age shall be the first day of the month in which the post is notified/advertised unless otherwise specified.

11. Conduct of Written or Skill Tests in Certain Cases.

- The Appointing Authority may decide whether a written or a skill test or both should be held and also name the officer who should hold the said test and the manner in which the test should be held and other details thereof. It shall be open to the Appointing Authority to engage a consultant or a firm of consultants to conduct a written or skill test.

12. Services Selection Committee.

(1)There shall be a Service Selection Committee for each grade or post, as mentioned in sub regulation (2) to conduct interviews of eligible candidates for making selection of candidates for appointment to different posts by direct recruitment.
(2)The category of posts and the composition of the Services Selection Committees referred to in sub regulation (1) shall be the following, namely:
(a) For HODs
  [Joint Secretary of the Ministry of Shipping lookingafter the charge of PHRD [Substituted by Notification No. G.S.R. 604(E), dated 31.7.2015 (w.e.f. 28.10.2010).] - Chairman] [Substituted by Notification No. G.S.R. 604(E), dated 31.7.2015 (w.e.f. 28.10.2010).]
  Any other Port Chairman or an officer having wide experiencein the field to be nominated by the Ministry of Shipping - Member
  Representative of SC/ ST & OBCs nominated by the Ministryof Shipping - Member
(b) For Class I posts
  (i) Chairman - Chairman
  (ii) Deputy Chairman - Member
  (iii) HOD in charge of the Department in which the vacancy occurs - Member
  (iv) HOD in charge of the Personnel - Member
  (v) Representative of SC/ ST & OBCs nominated by the Chairman - Member
(c) For Class II Posts
  (i) Deputy Chairman - Chairman
  (ii) Head of the Department in which the vacancy arises - Member
  (iii) Head of Department in charge of Personnel - Member
  (iv) Representative of SC/ ST & OBCs nominated by the Chairman - Member
(d) For Class-III and Class-IV posts (Common Categories)
  (i) Deputy Chairman or in his absence, HOD Nominated by theChairman of the Board - Chairman
  (ii) HOD incharge of Personnel - Member
  (iii) A senior officer in the grade not below Rs. 16000-400-20800 tobe nominated by the Chairman - Member
  (iv) Representative of SCI ST & OBCs nominated by the Chairman - Member
(e) For Class-III and Class-IV posts (Uncommon Categories)
  (i) HOD, where the vacancy arises - Chairman
  (ii) HOD incharge of Personnel - Member
  (iii) A senior officer of the concerned Division in the Grade notbelow Rs.16000-400-20800 to be nominated by the Chairman - Member
  (iv) Representative of SC/ ST & OBCs nominated By the Chairman - Member
The Appointing Authority may also nominate any person not in the service of the Board to be a member of a Services Selection Committee if such a person is specialized in the relevant field. Where any member of Services Selection Committee is not available, the Appointing Authority may nominate another officer of appropriate level in his place to attend the meeting.
(3)Where recruitment to vacancies in grades common to more than one department is made in a common selection, the composition of the committee shall be decided by the Chairman in each case.

13. Select List.

- The Services Selection Committee may recommend, in the order of merit, as adjudged by it, the names of the selected candidates to be kept on a select list for consideration of appointment to posts earmarked for direct recruits. Such a list shall be deemed to be valid for a period of 12 months from the date on which the list is approved by the Appointing Authority. It is open to the Appointing Authority to extend the validity of the list for a period not exceeding six months or until a fresh select list is approved whichever is earlier.

14. Consideration of Recommendations of Services Selection Committee and Adhoc Appointments.

- All appointments by direct recruitment shall be made by the Appointing Authority on the recommendations of the concerned Services Selection Committee.Provided that it shall be open to the Appointing Authority, for reasons to be recorded in writing, not to accept the recommendations of Services Selection Committee.Provided further that where the Appointing Authority is an authority subordinate to the Chairman and the authority disagrees with such recommendations in any case, it shall record its reasons for such disagreement and submit the case to the Chairman who shall decide the same.Provided also that in the case of a purely temporary post, a leave vacancy or a vacancy earmarked for direct recruitment requiring immediate filling up, the Chairman may appoint a person who is eligible to fill the vacant post for a period of six months at a time and not exceeding one year on adhoc basis subject to the condition that:
(1)Ad-hoc appointment, where unavoidable, should be made only strictly subject to fulfilling the qualifications, experience provided in the RRs.
(2)Total period of appointment to a temporary post will not exceed the tenure of the post.
(3)In other cases the temporary appointment should be replaced by a regular appointment from the select list as soon as possible.

15. Canvassing Support a Disqualification.

- Any endeavor on the part of a person to canvass support by direct or indirect method for appointment to a post or for promotion to a higher post shall disqualify him for the appointment or promotion.

16. Suppression of facts a Disqualification.

- Any candidate who is found to have knowingly furnished any particulars which are false or have suppressed material information of a character, which if known would ordinarily have debarred him from getting an appointment to a grade or post, is liable to be disqualified, and, if appointed, to be dismissed from service.

17. Cancellation of Appointment Order.

- If a candidate selected for the post earmarked for direct recruits fails to join duty within the date mentioned in the offer of appointment and where no such date is mentioned, within 30 days of the date of issue of the offer of appointment or within such extended period as the Appointing Authority may agree, the offer of appointment shall be deemed to have been cancelled.

18. Payment of Travelling Allowance for Attending Interview.

- In the case of posts filled by direct recruitment, all journeys which the candidates (including persons already in the service of the Board) may have to perform for the purpose of written and practical tests or interviews shall be at their own cost. However, candidates belonging to Scheduled Castes or the Scheduled Tribes called for written or trade tests or interview shall be granted traveling allowance as per orders in this regard issued by the Central Government from time to time.

19. Probation Period.

(1)Every person appointed to a post by direct recruitment or promotion or absorption shall, subject to the provisions of sub-regulation (2) & (3), be on probation for a period of two years except in case or persons appointed on absorption basis through composite method of recruitment in the posts of HODs and Dy. HODs carrying the scales of pay of Rs.16000-400-20800 and above.Provided that where the appointment itself is for a period specified in the appointment order, such appointment shall stand terminated on the expiry of such period, unless such period is extended by the appointing authority.Provided that, when the appointment is made by the direct recruitment and the post carries a scale of pay, the maximum of which does not exceed Rs.11,975/-, the period of probation shall be one year.Provided that, there shall not be any probation in case of appointment by promotion within Class-III and Class-IV grades.Provided further that, if an employee on probation to a grade or post is appointed to officiate in a higher grade or post, he shall be eligible to count the duration of his appointment to a higher grade or post to complete probation in his lower grade or post. Similarly, if an employee has previously been appointed to officiate in a grade or post, he may on appointment to the similar grade or post on probation will be eligible to count such officiating period (excluding Ad-hoc service) to complete probation in the grade or post.
(2)The period of probation may, if the appointing authority deems fit, be extended for a specific period at a time, but the total period of such extensions shall not, save where any extension is necessary by reason of any departmental or legal proceedings pending against the employee, exceed one year.
(3)During the period of his probation an employee may be required to undergo such departmental training and pass such departmental tests as the appointing authority may, from time to time, specify in this behalf.

20. Confirmation of Employees on Probation.

(1)General-
(i)Confirmation will be made only once in the service of an employee which will be in the entry grade.
(ii)Confirmation is delinked from the availability of permanent vacancy in the grade. In other words an officer who has successfully completed the probation may be considered for confirmation.
(2)Confirmation in the grade to which initially recruited-
(i)As at present, the appointee should satisfactorily complete the probation.
(ii)The case will be placed before DPC (for confirmation).
(iii)A specific order of confirmation will be issued when the case is cleared from all angles.
(3)On promotion-
(i)If the recruitment rules do not prescribe any probation, an officer promoted on regular basis (after following the prescribed DPC, etc., procedure) will have all the benefits that the person confirmed in that grade would have.
(ii)Where probation is prescribed, the appointing authority will on completion of the prescribed period of probation assess the work and conduct of the officer himself and in case the conclusion is that the officer is fit to hold the higher grade, he will pass an order declaring that the person concerned has successfully completed the probation. If, work of the officer has not been satisfactory or needs to be watched for some more time, he may revert him to the post or grade from which he was promoted, or extend the period of probation as the case may be.
Since there will be no confirmation on promotion before an official is declared to have completed the probation satisfactorily, a rigorous screening of his performance should be made and there should be no hesitation to revert a person to the post or grade from which he was promoted if the work of the officer during probation has not been satisfactory.Confirmation of probationers: A person appointed against a permanent post as a direct recruit with definite conditions of probation is to be confirmed in the grade with effect from the date on which he successfully completes the period of probation. The decision whether he should be confirmed or his probation extended should be taken soon after the expiry of the initial probationary period, i.e., ordinarily within 6 to 8 weeks and communicated to the employee together with the reasons in case of extension. Even though the meetings of the DPC may be held after the termination of the period of probation of direct recruits, a person appointed against a permanent post with definite conditions of probation is to be confirmed in the grade with effect from the date on which he successfully completes the period of probation. A probationer who is not making satisfactory progress or who shows himself to be inadequate for the service should be informed of his shortcomings well before the expiry of the original probationary period so that he can make severe efforts at self-improvementIn the case of probation, the DPC should not determine the relative grading of officers but only decide whether they should be declared to have completed the probation satisfactorily. If the performance of any probationer is not satisfactory, the DPC may advise whether the period of probation should be extended or whether he should be discharged from service.

21. Discharge or Reversion of Employees on Probation.

(1)If an employee on probation in his first appointment is not considered fit, on the basis of his conduct or performance, for confirmation at the end of the period of probation prescribed in Regulation 19, he shall be discharged from the service of the Board.
(2)If an employee on probation who holds a lien on a post and does not complete the period of probation as specified under Regulation 19 to the satisfaction of the appointing authority, he may be reverted to the post on which he holds a lien.
(3)If an employee during the period of probation on a post is considered unfit for further retention in that post on the basis of performance or conduct or failure to pass the departmental test if prescribed, he shall be liable to be discharged from service at any time if he has no lien on any post or reverted to the post in which he holds a lien.

22. Departmental Test for Promotion, Confirmation in Certain Cases.

- The Chairman may specify, from time to time, the posts, confirmation in or promotion to which shall be subject to the passing of a qualifying departmental test, if any. The Chairman may also specify, from time to time, the details of the qualifying departmental test such as the procedure for holding the test, the syllabus for the test, the intervals at which the test shall be held, the maximum period within which the test shall be passed by the candidates, etc.

23. Reversion due to Failure in Departmental Test.

- An employee promoted to a post shall pass such qualifying departmental test, if any, as may be specified by the Chairman from time to time, within such period, as may be specified by him failing which the employee shall be reverted. When the passing of a test is specified as a condition precedent to promotion to a higher post, no employee shall be considered for promotion to such a post, until he passes the prescribed test.

24. Seniority List.

- An up-to-date gradation list indicating the inter-se seniority of the employees shall be maintained for each grade. The list shall indicate separately the permanent and temporary employees in each grade. The list shall be circulated every year.

25. Fixation of Seniority.

(1)The seniority of persons directly recruited to a grade and persons appointed on the basis of departmental promotion shall be assigned inter-se seniority according to rotation of vacancies between direct recruits and promotees which shall be based on the quota of vacancies in the grade reserved for direct recruitment and promotion as indicated in the schedule. In cases where exchange of vacancies has been resorted to as per Regulation 6, the seniority will be as per the mode of filling up.
(2)Direct recruits shall be ranked inter-se in the order of merit in which they are placed in the select list on the basis of their performance in the examination or interview or both, the recruits of an earlier select list being ranked senior to those of a later select list.
(3)Persons appointed against promotion quota of vacancies shall be ranked inter-se according to the order in which they are approved for promotion by the Departmental Promotion Committee.
(4)Notwithstanding anything contained in sub-regulations (1) to (3) above the seniority already determined prior to the commencement of these regulations shall remain unaffected.

26. Departmental Promotion Committee.

(1)There shall be a Departmental Promotion Committee for each grade or post to recommend a panel of employees for appointment to different posts by promotion in accordance with these regulations.
(2)The composition of the Departmental Promotion Committee will be the same as that of the Services Selection Committee as laid down in Regulations 12 and the validity of the panel shall be the same as mentioned in Regulation 13.

27. Field of Selection for Promotion.

(1)Where one or more posts in a grade are required to be filled by promotion through selection method from employees holding posts in the feeder grade in accordance with the prescribed recruitment rules employees holding the eligible posts and having the prescribed qualifications and experience for promotion shall be considered for promotion if they fall within the zone of consideration.
(2)The following procedure shall be observed while recommending employees for promotion through selection method:
(a)The Departmental Promotion Committee (DPC) shall determine the merit of those being assessed for promotion with reference to the prescribed benchmark and accordingly grade the officers as 'fit' or 'unfit' only those who are graded 'fit' by the DPC shall be included and arranged in the select list in order of their inter-se seniority in the feeder grade. Those Officers who are graded as 'unfit' by the DPC shall not be included in the select list.
(b)The Departmental Promotion Committee shall also consider the cases of eligible employees who are on foreign service or on study leave.
(c)The instructions issued by the Govt. from time to time on procedure to be followed in DPC proceedings in respect of Govt. servants shall mutatis mutandis apply.
Note: - For absorption to the post carrying pay scale of Rs.16000-400-20800 and above and for which composite method of recruitment is adopted, the benchmark in the overall grading shall be 'Very Good'. In all other cases, the benchmark shall be "Good".
(3)For promotion to non-selection posts, where no bench mark is specified, the criteria for selection shall be seniority-cum-fitness.

28. Adhoc Appointments.

- In case of immediate necessity when a panel recommended by the Departmental Promotion Committee has been used up, the appointing authority may make a purely ad hoc appointment to a post, by appointing the senior most eligible and suitable employee in the feeder grade or post up to a period of six months at a time and not exceeding one year or till a new panel is recommended by the Departmental Promotion Committee whichever is earlier. The ad-hoc appointment, where unavoidable, should be made only strictly subject to fulfilling the qualifications, experience provided in the RRs.

29. Compassionate Appointments.

- Notwithstanding anything contained in these regulations, the Chairman may dispense with the normal procedure of recruitment prescribed in these regulations and appoint to a Class-III or Class-IV post the legitimate son or daughter or the surviving spouse of an employee of the Board, who dies white in service, if the person to be so appointed possesses the prescribed qualifications and experience and is otherwise found suitable.

30. Interpretation.

- In the application of these Regulations all the instructions of the Central Government as amended from time to time which are not contrary to any of the provisions of these Regulations and all instructions issued from time to time by the Central Government which cover matters not specifically covered will be followed. Where a doubt arises as to the interpretation of any of these Regulations, the matter shall be referred to the Chairman for a decision [whose decision thereon shall be final and binding.] [Inserted by Notification No. G.S.R. 644(E), dated 30.6.2016 (w.e.f. 28.10.2010).].

31. Repeal and Savings.

- All the regulations, procedures, practices, and customs corresponding to these regulations and in force immediately before the commencement of these regulations are hereby repealed.Provided that any order made or action taken under the regulations, procedures, practices, and customs so repealed shall be deemed to have been made or taken under the corresponding provisions of these regulations.Cochin Port TrustGL. ADMN. - MAIN ESTT.
SI. No. Name of the Post No. of Post Classification Scale of Pay (Rs.) Whether Selection or Non-Selection Upper Age limit for direct recruitment (in years)
1 2 3 4 5 6 7
1 Assistant Secretary Gr-I 01 Class-I 9100-250-15100/- Selection 30
Educational and other qualifications prescribed for directrecruitment Whether(a) age(b) educational qualifications(c)experience for direct recruits will apply in the case ofpromotion absorption/deputation Period of Probation (in years) Method of recruitment (whether by direct recruitment or bypromotion/ a bsorption/ deputation In case of promotion/ absorption/ deputation, grades fromwhich it should be made Remarks
8 9 10 11 12 13
Essential:A degreefrom a recognized University.Desirable:-(i)Post Graduate degree/ diploma in Personal Management/ IndustrialRelations/ Social Work/ Labour Welfare or allied subjects orDegree in law from a recognized University/ Institution.(ii)Two years experience in executive cadre in the field of GeneralAdministration, personnel, Industrial Relations, etc. in anIndustrial/ Commercial/ Govt. Undertaking. (a) No(b) Yes(c) No 2 Upto 21stAug,2012Bydirect recruitment- 33.1/3%By promotion –66.2/3%After 21stAug, 2012Bydirect recruitment- 66.2/3%By promotion – 33.1/3% Promotion from Assistant Secretary Gr.II/ Asst.Secretary (Jr.)/ Dy. Chief Accountant (Sr.)-II in the scale ofpay of Rs.8600-14600 with 3 years regular service in the grade.OrFrom Class-III employees in the scale of pay ofRs.6170-11975 in the respective discipline of GeneralAdministration/ Finance Department with 5 years regular servicein the grade where there are no Class-II posts in the pay scaleof pay of Rs.8600-14600/- in that discipline. Existing post of Asst. Secretary (Sr.) in the scale of pay ofRs.9100-15100 redesignated as Asst. Secretary Gr.I
           
1 2 3 4 5 6 7
2 Senior Assistant Secretary 01 Class-I 10750-300-16750/- Selection 35
8 9 10 11 12 13
Essential:(i)A degree form a recognised university(ii) Five yearsexperience in executive cadre in the field of GeneralAdministration, Personnel, Industrial Relations etc. in anIndustrial/ Commercial/ Govt. Undertaking.Desirable:-PostGraduate degree/ diploma in Personnel Management/ IndustrialRelation/ Social Work/ Labour Welfare or allied subjects ordegree in Law from a recognised University/ Institution. (a) No(b) Yes(c) No 2 By Promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion fromAssistants Secretary Gr.I/ Asst. Secretary Gr.I (O.L.)/ Lawofficer in the scale of pay of Rs. 9100-15100/- with 5 yearsregular service in the grade falling which Assistant SecretaryGr-I/ Asst. Secretary Gr.I (O.L.)/ Law officer in the scale ofpay of Rs. 9100-15100/- with 2 years regular service in the gradeand a combined regular service of 8 years in the scales of pay ofRs.9100-15100/- & Rs.8600-14600/- in the respectivedisciplines of General Admn. Dept.Absorption/deputationwill of Officers holding analogous posts or post ofAssistants Secretary Gr.I/Asst. Secretary Gr.I (O.L.)/ Law officer in the scale of pay ofRs. 9100-15100/- with 5 years regular service in the gradein a Major Port Trust. |-            
1 2 3 4 5 6 7
3 Deputy Secretary 01 Class-I 13000-350-18250/- Selection 40
8 9 10 11 12 13
Essential:-(i) A degreefroma recognized university.(ii) Nine years experiencein executive cadre in the field of General Administration,personnel, industrial Relations etc. in an Industrial/Commercial/ Govt. Undertaking.Desirable:-PostGraduate degree/ diploma in Personnel Management/ IndustrialRelations/ Social Work/ Labour Welfare or allied subjects ordegree in Law from a recognized university. (a) No(b) Yes(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion fromSr. Assistants Secretary/ Sr. Asst. Secretary (PS)/ Sr. WelfareOfficer / Sr. Asst. Estate Manager in the scale of pay ofRs.10750-16750/- with 4 years regular service in the gradefailing which Sr. Assistants Secretary/ Sr. Asst. Secretary (PS)/Sr. Welfare Officer / Sr. Asst. Estate Manager in the scale ofpay of Rs.10750-16750/- with 2 years regular service in the gradeand a combined regular service of 9 years in the scales of pay ofRs.10750-46750/- & Rs.9100-15100/- in the respectivediscipline of General Admn. Deptt..Absorption/ deputationwill be of Officers holding analogous posts or post ofSr.Assistants Secretary/ Sr. Asst. Secretary (PS)/ Sr. WelfareOfficer / Sr. Asst. Estate Managerin the scale of pay ofRs.10750-16750/- with 4 years regular service in the grade in aMajor Port Trust.  
           
1 2 3 4 5 6 7
4 Senior Deputy Secretary 01 Class-I Rs.16000-400-20800/- Selection 42
8 9 10 11 12 13
Essential:-(i) A degreefroma recognized university.(ii) Twelve yearsexperience in executive cadre in the field of GeneralAdministration, personnel, industrial Relations etc. in anIndustrial/ Commercial/ Govt. Undertaking.Desirable:-PostGraduate degree/ diploma in Personnel Management/ IndustrialRelations/ Social Work/ Labour Welfare or allied subjects ordegree in Law from a recognized university. (a) No(b) Yes(c) No N.A. By absorption through compositemethod failing which by deputation from other Govt. organizationsand failing both by direct recruitment For absorption through composite method,officers holding analogous posts or the post of Dy. Secretary andequivalent posts in the respective discipline of General Admn.Dept. in the scale of pay of Rs.13000-18250/- with 3 yearsregular service in the grade in a Major Port Trust or DeputySecretary and equivalent posts in the respective discipline ofGeneral Admn. Dept. with 2 years regular service in the grade anda combined regular service of 7 years in the scale of pay ofRs.10750-167500/- and Rs. 13000-18250/- in the respectivediscipline of General Admn. Dept. in a Major Port Trust will beeligible.For deputation, Officers holding analogousposts or post of Dy. Secretary and equivalent posts in therespective discipline of General Admn. Dept. in the scale of Rs.13000-18250/- in Govt/ Semi-Govt./ PSUs or Autonomous bodies with3 years regular service in the grade will be eligible.Theselection is by merit for which the benchmark in overall gradingin the ACRs will not be below "Very Good”.  
           
1 2 3 4 5 6 7
5 Secretary (Category-II Ports) 1 Class-I (HOD) Rs.18500-450-23900/- Selection 45
8 9 10 11 12 13
Essential:-(i) A degreefroma recognized university.(ii) Fifteen yearsexperience in executive cadre in the field of GeneralAdministration, personnel, industrial Relations etc. in anIndustrial/ Commercial/ Govt. Undertaking.Desirable:-PostGraduate degree/ diploma in Personnel Management/ IndustrialRelations/ Social Work/ Labour Welfare or allied subjects ordegree in Law from a recognized university. (a) No(b) Yes(c) No N.A. By absorption through compositemethod failing which by deputation from other Govt. organizationsand failing both by direct recruitment For absorption through composite method,officers holding analogous posts or officers holding posts in thescale of pay of Rs.17500-22300/- with 2 years regular service inthe grade or officers holding posts in the scale of pay ofRs.16000-20800/- with 3 years regular service in the grade in theGAD/ Human Resources Development Deptt. of a Major Port Trustwill be eligible.For deputation, Officers holdinganalogous posts or post of Senior Dy. Secretary and equivalentposts in GAD/ HRD the scale of pay of Rs. 16000-20800/- and abovewith 3 years regular service in the grade in Govt/ Semi-Govt./PSUs or Autonomous bodies will be eligible.The selection isby merit for which the benchmark in overall grading in the ACRswill not be below "Very Good”.  
           
1 2 3 4 5 6 7
6 PS to Chairman 01 Class-I Rs.9100-250-15100/- Selection 30
8 9 10 11 12 13
Essential:-(i) A degree from a recogniseduniversity(ii) Proficiency of stenography and typewritingwith a speed of 120/40 w.p.m. respectively.(iii)Knowledge of Computer Application.(iii) Five yearsexperience as a stenographer/ PA in an Industrial/ Commercial/Govt. Undertaking. (a) No(b) No(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from PA to HOD/ PS to Dy. Chairman inthe scale of pay of Rs.8600-14600/- with 3 years regular servicein the grade.Absorption/ debutation will be of Officersholding analogous post or feeder post with 3 years regularservice in the grade in a Major Port.  
           
1 2 3 4 5 6 7
7 Sr. PS to Chairman 01 Class-I Rs.10750-300-16750/- Selection 35
8 9 10 11 12 13
Essential:-(i) A degree from a recogniseduniversity(ii) Proficiency of stenography and typewritingwith a speed of 120/40 w.p.m. respectively.(iii)Knowledge of Computer Application.(iii) Eight yearsexperience as a stenographer/ PA in an Industrial/ Commercial/Govt. Undertaking. (a) No(b) Yes(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from PS to Dy. Chairman/ PS toChairman in the scale of pay of Rs.9100-15100/- with 5 yearsregular service in the grade failing which PS to Dy. Chairman/ PSto Chairman with 2 years regular service in the scale of pay ofRs.9100-15100/- and a combined regular service of 8 years in thescale of pay of Rs.9100-15100/- &Rs.8600-14600/-.Absorption/ debutation will be ofOfficers holding analogous post or feeder post with 5 yearsregular service in the grade in a Major Port.  
           
1 2 3 4 5 6 7
8 Welfare Officer 01 Class-I Rs.9100-250-15100 Selection 30
8 9 10 11 12 13
Essential:-(i) A degreefroma recognized university.(ii) Degree/ Diploma inSocial Science from a recognized University/ Institution.(iii)Knowledge of Local language.Desirable:-Twoyears experience as a Labour Welfare Officer/IndustrialRelations officer in an Industrial/ Commercial / Govt.undertaking (a) No(b) Yes(c) No Two Upto 21stAug,2012Bydirect recruitment- 33.1/3%By promotion –66.2/3%After 21stAug, 2012Bydirect recruitment- 66.2/3%By promotion –33.1/3%Note:Promotionwill be on the basis of a written test and a viva voce. Promotion from Assistant Welfare officer/ SportsOfficer in the scale of pay of Rs.8600-14600/- with 3 yearsregular service in the respective grade.OrFrom Class-III employees in the scale of pay ofRs.6100-11975/- in the respective discipline of Pers. & I.R.Division with 5 years regular service in the grade where thereare no Class-II posts in the pay scale of pay of Rs.8600-14600/-in that discipline.  
1 2 3 4 5 6 7
9 Senior Welfare Officer 01 Class-I Rs.10750-300-16750/- Selection 35
8 9 10 11 12 13
Essential:-(i) A degree from arecognised university(ii) Degree or diploma in SocialScience from a recognized university/ institution.(iii) 5years experience as a Labour Welfare officer/ IndustrialRelations Officer in an Industrial/ Commercial/ Govt.Undertaking.(iv) Knowledge of local language. (a) No(b) Yes(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion fromWelfare Officer in the scale of pay of Rs.9100-15100/- with 5years regular service in the grade falling which Welfare Officerin the scale of pay of Rs.9100-15100/- with 2 years regularservice in the grade and a combined regular service of 8 years inthe scales of pay of Rs.9100-15100/- & Rs.8600-14600/- in therespective disciplines of Personnel & IRDivision..Absorption/ deputation will of Officersholding analogous posts or post ofWelfareOfficeror equivalent posts in the respective disciplinesof Per & I.R. Div. in the scale of pay of Rs.9100-15100/-with 5 years regular service in the grade in a Major Port Trust. Existing post of Industrial relations Officer in the scale ofpay of Rs.10750-300-16750 is redesignated as Sr. welfare Officer.
1 2 3 4 5 6 7
10 Assistant Estate Manager 01 Class-I Rs.9100-250-15100/- Selection 30
8 9 10 11 12 13
Essential:(i)Degree with a Post Graduate Degree/ Diploma in Architecture/ Townand Country Planning or Degree in Civil Engg. From a recognizedUniversity/ Institution or Corporate Membership of Institution ofSurveyor (India).Desirable:(i)A Degree in Law from a recognized University.(ii) Two yearsexecutive experience in estate Management, valuation or LandRecords in an Industrial/ Commercial/ Govt. Undertaking. (a) No(b) No. However, Diploma from a recognizedUniversity/ institution is essential.(c) No. Two Upto 21stAug,2012Bydirect recruitment- 33.1/3%By promotion –66.2/3%After 21stAug, 2012Bydirect recruitment- 66.2/3%By promotion – 33.1/3%. Promotion from Assistant Secretary (Jr.)/ Dy.Chief Asstt. (Sr.) II in the scale of pay of Rs.8600-14600/- with3 years regular service in the respective grade.OrFrom Class-III employees in the scale of pay ofRs.6170-11975/- in the discipline of Estate Division with 5 yearsregular service in the grade where there are no Class-II posts inthe pay scale of pay of Rs.8600-14600/- in that discipline.  
1 2 3 4 5 6 7
11 Sr. Assistant Estate Manager 01 Class-I Rs.10750-300-16750/- Selection 35
8 9 10 11 12 13
Essential:-(i) Degree with a Post Graduate degree/diploma in Agriculture/ Forest and Country Planning or degree inCivil Engineering from a recognized university/ institution orcorporate membership of institution of Surveyor (India).(ii)Seven years executive experience in Estate Management, Valuationor Land Records in an Industrial/ Commercial/ Govt. Undertaking.Desirable:-Adegree in Law from a recognized university. (a) No(b) No.However Diploma from a recognizeduniversity/ institution is essential.(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion fromAssistants Estate manager Gr.-I in the scale of pay ofRs.9100-15100/- with 5 years regular service in the grade fallingwhich Assistants Estate manager Gr.-I in the scale of pay ofRs.9100-15100/- with 2 years regular service in the grade and acombined regular service of 8 years in the scales of pay ofRs.9100-15100/- & Rs.8600-14600/- in the discipline in aEstate Division.Absorption/ deputation will of Officersholding analogous posts orAssistantsEstate manager Gr.-Ior equivalent posts in the scale ofpay of Rs.9100-15100/- with 5 years regular service inaMajor Port Trust.OrFrom Class-IIIemployees in the scale of pay of Rs.6170-11975/- in thediscipline of Estate Division with 5 years regular service in thegrade where there are no Class-II posts in the pay scale of payof Rs.8600-14600/- in that discipline.  
1 2 3 4 5 6 7
12 Law Officer Grade I 01 Class-I Rs.9100-250-15100/- Selection 30
8 9 10 11 12 13
Essential:(i)A Degree in Law from a recognized University.Desirable:(i)Two years executive experience in a Legal Establishment of anIndustrial/ Commercial/ Govt. Undertaking.(ii) Post GraduateDegree in Law from a recognoized University. (a) No(b) Yes(c) No. Two Upto 21stAug,2012Bydirect recruitment- 33.1/3%By promotion –66.2/3%After 21stAug, 2012Bydirect recruitment- 66.2/3%By promotion – 33.1/3%. Promotion from Law Grade II in the scale of payof Rs.8600-14600/- with 3 years regular service in the respectivegrade.OrFrom Class-III employees in the scale of pay ofRs.6170-11975/- in the discipline of Estate Division with 5 yearsregular service in the grade where there are no Class-II posts inthe pay scale of pay of Rs.8600-14600/- in that discipline.  
1 2 3 4 5 6 7
13 Sr. Asst. Secretary (Public Relations) 01 Class-I Rs.10750-300-16750/- Selection 35
8 9 10 11 12 13
Essential:(i) Degreefrom a recognized University.(ii) Degree or Diploma in PublicRelations/ Journalism from a recognized University/Institution.(iii) Five years experience in Officer Cadre inPublic Relation Work in Port/ Public Sector/ Reputed Public Ltd.Compnay.Desirable:-(i)Post Graduate degree/ diploma in Business Administration.(ii)Knowledge of Computer Packages. (a) No(b) Yes(c) No 2 Bypromotion failing which by absorption/ deputation failing both bydirect recruitment Promotion from Assistant Secretary Gr.I/ Asst.Secretary Gr. I (O.L.)/ Welfare Officer/ Asst. Estate ManagerGr.I/ Law Officer Gr.I in the pay scale of Rs.9100-15100/- with 5years regular service in the grade failing which AssistantSecretary Gr.I/ Asst. Secretary Gr. I (O.L.)/ Welfare Officer/Asst. Estate Manager Gr.I/ Law Officer Gr.I in the pay scale ofRs.9100-15100/- with 2 years regular service in the grade and acombined regular service of 8 years in the scales of pay ofRs.9100-15100 and Rs. 8600-14600/- in the respective disciplineof Genl. Admn. Deptt.Absorption/deputation will of Officers holding analogous posts orpost of Assistant Secretary Gr.I/ Asst. Secretary Gr. I (O.L.)/Welfare Officer/ Asst. Estate Manager Gr.I/ Law Officer Gr.I inthe scale of pay of Rs.9100-15100/- with 5 years regular serviceina Major Port Trust.  
1 2 3 4 5 6 7
14 Asst. Secretary Gr.I (Official Language) 01 Class-I Rs.9100-250-15100/- Selection 30
8 9 10 11 12 13
Essential:(i) MasterDegree in Hindi with English as subject at the Degree level orMasters Degree in English with Hindi as a subject at the Degreelevel.iii) Five years experience of terminological work inHindi and translation work from English to Hindi and vice versapreferably of technical and scientific literature with at least 2years experience in a Supervisory position.Desirable:-(i)Knowledge of the official Language Act and Rules framed thereunder.(ii) Administrative Experience.(iii) Experience inorganising Hindi Classes or Workshop for noting anddrafting.(iii) Post Graduate Diploma in Translation.(iv)Knowledge of Malayalam. (a) No(b) Yes(c) As in Col No. 12 2 Bypromotion failing which by absorption/ deputation failing both bydirect recruitment Promotion from Hindi Translators with 5 yearsexperience  
1 2 3 4 5 6 7
15 Assistant Director (Research) 01 Class-I Rs.9100-250-15100/- Selection 30
8 9 10 11 12 13
Essential:-(i)Degree in Economics or Statistics or Mathematics from arecognized university/ institution.Desirable:-(ii) Five years executiveexperience in collection, compilation and interpretation of dataor in conducting field surveys, investigations, etc.(ii) Knowledge f computeroperations..(iii) Post Graduate degree/diploma in Economics or Statistics or Mathematics or OperationalResearch and allied subjects from a recognisedUniversity/Institution. (a) No(b) Yes(c) No 2 Upto 21stAug,2012Bydirect recruitment- 33.1/3%By promotion –66.2/3%After 21stAug, 2012Bydirect recruitment- 66.2/3%By promotion – 33.1/3%. Promotion from Research Officer in the scale ofpay of Rs.8600-14600/- with 3 years regular service in therespective grade.OrPromotion from Class-III employees in the scaleof pay of Rs.6170-11975/- in the discipline of P&R Divisionwith 5 years regular service in the grade where there are noClass-II posts in the pay scale of pay of Rs.8600-14600/- in thatdiscipline.  
1 2 3 4 5 6 7
16 Deputy Director (Research) 01 Class-I Rs.10750-300-16750 /- Selection 35
8 9 10 11 12 13
Essential:-(i)Degree in Economics or Statistics or Mathematics from arecognized university/ institution.(ii) Five years executiveexperience in planning or in collection, compilation andinterpretation of data or in conducting field surveys,investigations, etc.Desirable:-(i) PostGraduate degree/ diploma in Economics or Statistics orMathematics or Operational Research and allied subjects from arecognised University/Institution.(ii) Knowledge fcomputer operations.. (a) No(b) Yes(c) No 2 By promotion falling which by absorption/ debutation, failingboth by direct recruitment. Promotion from Assistant Director (Research) inthe scale of pay of Rs.9100-15100/- with 5 years regular servicein the grade failing which Assistant Director (Research) in thescale of pay Rs.9100-15100/- with 2 years regular service in thegrade and a combined regular service of 8 years in the scaled ofpay of Rs.9100-15100/- & Rs.8600-14600/- in the respectivedisciplines of P&R Diviision.Absorption/ debutationwill be of Officers holding analogous posts or Assistant Director(Research)/ Assistant Director (EDP)/ other equivalent posts inthe scale of pay of Rs.9100-15100/- with 5 years regular servicein the grade in P&R Division a Major Port Trust. Existing post of S&RO redesignated as Dy. Director(Research)
1 2 3 4 5 6 7
17 Senior Deputy Director (Research) 01 Class-I Rs.13000-350-18250 /- Selection 40
8 9 10 11 12 13
Essential:-(i)Degree in Economics or Statistics or Mathematics from arecognized university/ institution.(ii) Nine years executiveexperience in planning or in collection, compilation andinterpretation of data or in conducting field surveys,investigations, etc.(iii) Knowledge of computeroperations.Desirable:-(i) Post Graduatedegree/ diploma in Economics or Statistics or Mathematics orOperational Research and allied subjects from a recognisedUniversity/Institution.(ii) Knowledge f computer operations.. (a) No(b) Yes(c) No 2 By promotion falling which by absorption/ debutation, failingboth by direct recruitment. Promotion from Dy. Director (Research) in thescale of pay of Rs.10750-16750/- with 4 years regular service inthe grade failing which Dy. Director (Research) in the scale ofpay Rs.10750-16750/- with 2 years regular service in the gradeand a combined regular service of 9 years in the scaled of pay ofRs.10750-16750/- & Rs.9100-15100/- in the respectivedisciplines of P&R Diviision.Absorption/ debutationwill be of Officers holding analogous posts or Dy. Director(Research)/ Dy. Director (EDP)/ other equivalent posts in thescale of pay of Rs.10750-16750/- with 4 years regular service inthe grade in P&R Division a Major Port Trust. Existing post of Dy. Director (P&R) redesignated as Sr.Dy. Director (Research)
Finance Department
SI No. Name of the Post No. of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection Upper Age limit for direct recruitment (in years)
1 2 3 4 5 6 7
1 Accounts Officer Grade-I 6 Class-I Rs.9100-250-15100/- Selection 30
Educational and other qualifications prescribed for directrecruitment Whether(a) age(b) educational qualifications(c)experience for direct recruits will apply in the case ofpromotion/ absorption/ deputation Period of Probation (in years) Method of recruitment (whether by direct recruitment or bypromotion/ absorption/ deputation) In case of promotion/ absorption/ deputation, grades fromwhich it should be made Remarks
8 9 10 11 12 13
Essential:-Member of Institute ofCharted Accountants of India or Institute of Cost and WorksAccounts of India.Desirable:-Two yearsexperience in Executive cadre in the field of Finance, Accountingin an Industrial/ Commercial/ Govt. Undertaking (a) No(b) No however a degree from a recognised universityis essential(c) No 2 Upto 21stAug,2012By directrecruitment 33.1/3%Bypromotion 66.2/3%After21stAug, 2012Bydirect recruitment 66.2/3%By promotion 33.1/3% Promotion from Accounts Officer Gr.II/ Dy. ChiefAccountant (Sr.)-II/ Assistant Secretary (Jr) in the scale of payof Rs.8600-14600/- with 3 years regular service in the respectivegrade.OrFrom Class-III employees in the scale of pay ofRs.6170-11975/- in the respective discipline of FinanceDepartment/ General Administration with 5 years regular servicein the grade where there are no Class-II posts in the pay scaleof pay of Rs.8600-14600/- in that discipline. Existing posts of Dy. Chief Accountant (Sr.) in the scale ofpay of Rs.9100-15100/- redesignated as Accounts Officer Gr-I.
           
1 2 3 4 5 6 7
2 Sr. Accounts Officer 02 Class-I Rs.10750-300-16750/- Selection 35
8 9 10 11 12 13
Essential:-(i) Member of Institute of CharteredAccountants of India or of Institute of Cost and Works Accountsof India.(ii) Five years experience in Executive cadrein the field of Finance, Accounting in an Industrial/Commercil/Govt. Undertaking (a) No(b) No.However a degree from a recogniseduniversity is essential(c) No 2 By Promotion failing whichby absorption/ deputation failing both by direct recruitment Promotion fromAccounts Officer Gr.I in the scale of pay of Rs.9100-15100/- with5 years regular service in the grade failing which AccountsOfficer Gr.I in the scale of pay of Rs.9100-15100/- with 2 yearsregular service in the grade and a combined regular service of 8years in the scales of pay of Rs.9100-15100/- &Rs.8600-14600/- in respective discipline of FinanceDeptt..Absorption/ deputation will be of Officersholding analogous posts or post ofAccountsOfficer Gr.Iin the scale of pay of Rs.9100-15100/- with 5years regular service in the grade in aMajorPort Trust. One post will be operated as Sr. Accounts Officer (Costing)
           
1 2 3 4 5 6 7
3 Deputy Chief Accounts Officer 1 Class-I Rs.13000-350-18250/- Selection 40
8 9 10 11 12 13
Essential:-(i) Member of Institute of CharteredAccountants of India or of Institute of Cost and Works Accountsof India.(ii) Nine years experience in Executive cadrein the field of Finance, Accounting in an Industrial/ Commercial/Govt. Undertaking (a) No(b) No.However a degree from a recogniseduniversity is essential(c) No 2 By Promotion failing whichby absorption/ deputation failing both by direct recruitment Promotion fromSr. Accounts Officer in the scale of pay of Rs.10750-16750/- with4 years regular service in the grade failing which Sr. AccountsOfficer in the scale of pay of Rs.10750-16750/- with 2 yearsregular service in the grade and a combined regular service of 9years in the scales of pay of Rs.10750-16750/- &Rs.9100-15100/- in respective discipline of FinanceDeptt..Absorption/ deputation will be of Officersholding analogous posts or post of Sr.AccountsOfficerin the scale of pay of Rs.10750-16750/- with 4years regular service in the grade in aMajorPort Trust.  
1 2 3 4 5 6 7
4 Senior Deputy Chief Accounts Officer 01 Class-I Rs.16000-400-20800/- Selection 42
8 9 10 11 12 13
Essential:-(i) Member of Institute of CharteredAccountants of India or of Institute of Cost and Works Accountsof India.(ii) Twelve years experience in Executive cadrein the field of Finance, Accounting in an Industrial/ Commercial/Govt. Undertaking (a) No(b) Yes(c) No N.A. By absorption through compositemethod failing which by deputation from other Govt. organizationsand failing both by direct recruitment For absorption through composite method,officers holding analogous posts or Dy. Chief Accounts Officerand equivalent posts in respective discipline of Finance Deptt.In the scale of pay of Rs.13000-18250/- with 3 years regularservice in the grade Rs.13000-18250/- in a Major Port Trust orDy. Chief Accounts officer and equivalent posts in respectivediscipline of Finance Deptt. with 2 years regular service of 7years in the scales of pay of Rs. 10750-16750/- andRs.13000-18250/- in the respective discipline of Finance Deptt.in a Major Port Trust will be eligible.For deputation,Officers holding analogous posts or holding posts of Dy. ChiefAccounts Officer and equivalent posts in respective discipline ofFinance Deptt. In the scale of pay of Rs.13000-18250/- in Govt/Semi-Govt./ PSUs or Autonomous bodies with 3 years regularservice in the grade will be eligible.The selection isby merit for which the benchmark in overall grading in the ACRswill not be below "Very Good”.  
1 2 3 4 5 6 7
5 Financial Advisor & Chief Accounts Officer(Category-II Portd) 01 Class-I (HOD) Rs.18500-450-23900/- Selection 45
8 9 10 11 12 13
Essential:-(i) Member of Institute of CharteredAccountants of India or of Institute of Cost and Works Accountsof India.(ii) Fifteen years experience in Executivecadre in the field of Finance, Accounting in an Industrial/Commercial/ Govt. Undertaking (a) No(b) Yes(c) No N.A. By absorption through compositemethod failing which by deputation from other Govt. organizationsand failing both by direct recruitment For absorption through composite method,officers holding analogous posts or Officers holding posts in thescale of pay of Rs.17500-22300/- with 2 years regular service inthe grade or Officers holding posts in the scale of pay ofRs.16000-20800/- with 3 years regular service in the grade in theFinance Deptt. Of a Major Port Trust will be eligiible.Fordeputation, Officers holding analogous posts or officers holdingposts of Sr. Dy. Chief Accounts Officer and equivalent posts inFinance Deptt. In the scale of pay of Rs.16000-20800/- and abovein Govt/ Semi-Govt./ PSUs or Autonomous bodies with 3 yearsregular service in the grade will be eligible.Theselection is by merit for which the benchmark in overall gradingin the ACRs will not be below "Very Good”.  
1 2 3 4 5 6 7
6 Asst. director (EDP) 01 Class-I Rs.9100-250-15100/- Selection 30
8 9 10 11 12 13
Essential:Degree in Computer Engineering/Computer Science from a recognized university/ institutionOrDegree in Maths/ Statistics/ Operational Research/ Economicswith Post Graduate Diploma in Computer Application/ ComputerScience/ Information Technology from a recognized university/institution.OrDegree in Engineering with Post Graduate Diploma in ComputerApplication/ Computer Science/ Information Technology from arecognized University/ institution.Desirable:(i) Post Graduate Degree in Maths/Statistic/ Operational Research / Economics or Post GraduateDegree in Computer Science or systems or information systems orMIS or information Technology or Computer Application or BusinessAdmn (PG Degree/ Diploma) with Specialization in system orinformation systems or MIS OR information Technology and alliedsubjects from a recognized university/ institution.(ii) Twoyears experience in programming/ Electronic Data Processing/System Analysis etc. (a) No(b) Yes(c) No 02 Upto 21stAug,2012By directrecruitment 33.1/3%Bypromotion 66.2/3%After21stAug, 2012Bydirect recruitment 66.2/3%By promotion 33.1/3% Promotion from Programmer in the scale of pay ofRs.8600-14600/- with 3 years regular service in the respectivegrade.OrPromotion from Calss-III employees in the scaleof pay of Rs.6170-11975/- in the respective discipline of EDR/P&R Division with 5 years regular service in the grade wherethere are no Class-II posts in the pay scale of pay ofRs.8600-14600/- in that discipline. The existing post of Analyst Programmer is redesignated asAsst. Director (EDP)
1 2 3 4 5 6 7
7 Deputy director (EDP) 01 Class-I Rs.10750-300-16750/- Selection 35
8 9 10 11 12 13
Essential:(i)Degree in Computer Engineering/ Computer Sciencefrom a recognized university/ institutionOrDegree in Maths/ Statistics/ Operational Research/ Economicswith Post Graduate Diploma in Computer Application/ ComputerScience/ Information Technology from a recognized university/institution.OrDegree in Engineering with Post Graduate Diploma in ComputerApplication/ Computer Science/ Information Technology from arecognized University/ institution.(ii) Five yearsexperience in programming/ Electronic Data Processing/ SystemDesign & Analysis and related fields.Desirable:(i) Post Graduate Degree inMaths/ Statistic/ Operational Research / Economics or(ii)Post Graduate Degree in Computer Science or systems orinformation systems or MIS or information Technology or ComputerApplication or Business Admn (PG Degree/ Diploma) withSpecialization in system or information systems or MIS ORinformation Technology and allied subjects from a recognizeduniversity/ institution. (a) No(b) Yes(c) No 02 By Promotion failing whichby absorption/ deputation failing both by direct recruitment Promotion fromAssistant Director (EDP) in the scale of pay of Rs.9100-15100/-with 5 years regular service in the grade failing which AssistantDirector (EDP) in the scale of pay of Rs.9100-15100/- with 2years regular service in the grade and a combined regular serviceof 8 years in the scales of pay of Rs.9100-46500/- &Rs.8600-14600/- in respective discipline of EDP/ P&RDivn.Absorption/ deputation will be of Officersholding analogous posts orAssistantDirector (EDP) / Assistant Director (Research) and otherequivalent postsin the scale of pay of Rs.9100-15100/-with 5 years regular service in the grade of EDP/ P&RDivision in aMajor Port Trust.  
1 2 3 4 5 6 7
8 Senior Deputy Director (EDP) 01 Class-I Rs.13000-350-18250/- Selection 40
8 9 10 11 12 13
Essential:Degree in Computer Engineering/Computer Sciences from a recognized university/ institutionOrDegree in Maths/ Statistics/ Operational Research/ Economicswith Post Graduate Diploma in Computer Application/ ComputerScience/ Information Technology from a recognized university/institution.OrDegree in Engineering with Post Graduate Diploma in ComputerApplication/ Computer Science/ Information Technology from arecognized University/ institution.(ii) Nine yearsexperience in programming/ Electronic Data Processing/ SystemDesign & Analysis and related fields.Desirable:(i) Post Graduate Degree inMaths/ Statistic/ Operational Research / Economics or(ii)Post Graduate Degree in Computer Science or systems orinformation systems or MIS or information Technology or ComputerApplication or Business Admn (PG Degree/ Diploma) withSpecialization in system or information systems or MIS ORinformation Technology and allied subjects from a recognizeduniversity/ institution. (a) No(b) Yes(c) No 02 By Promotion failing whichby absorption/ deputation failing both by direct recruitment Promotion fromDeputy Director (EDP)/ Deputy Director (Research) in the scale ofpay of Rs.10750-16750/- with 4 years regular service in the gradefailing which by Deputy Director (EDP) in the scale of pay ofRs.10750-16750/- with 2 years regular service in the grade and acombined regular service of 9 years in the scales of pay ofRs.10750-16750/- & Rs.9100-15100/- in the respectivediscipline of P&R Divn.Absorption/ deputation will beof officers holding analogous posts ofDeputyDirector (EDP)/ Deputy Director (Research) and other equivalentpostsin the scale of pay of Rs.10750-16750/- with 4 yearsregular service in the grade of EDP/ P&R Division in aMajorPort Trust.  
Marine Department
SI.No. Name of the Posts No of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection
1 2 3 4 5 6 7
1 Pilot 11 Class-I Rs.14500-350-18700/- NA 40
Education and other qualifications prescribed for directrecruitment Whether(a) age(b) educational qualifications(c)experience for direct recruits will apply in the case ofpromotion/ absorption /deputation Period of Probation (in years) Method of recruitment (whether by direct recruitment or bypromotion/ deputation) In case of promotion/ absorption/ deputation, grades fromwhich it should be made Remarks
8 9 10 11 12 13
Essential:-(i) Must hold a certificate ofcompetency as master of foreign going ship issued by the Ministryof Shipping, Govt. of India or an equivalent qualificationrecognised by the Ministry of Shipping Govt. of India.(ii)One year post qualification experience as Master/ Chief Officerof a foreign going ship N.A. 2 By direct recruitment. N.A.  
1 2 3 4 5 6 7
2 Harbour Master 01 Class-I Rs.17500-400-22300/- Selection 45
8 9 10 11 12 13
Essential:-(i) Must hold a certificate ofcompetency as master of foreign going ship issued by the Ministryof Shipping, Govt. of India or an equivalent qualificationrecognised by the Ministry of Shipping, Govt. of India(ii)Must hold Pilot licence and have 6 years experience either asMaster of Foreign going ship or in Piloting or cumulative (a) No(b) Yes(c) No N.A. By absorptionthroughcomposite method, failing which by deputation and failing both bydirect recruitment For absorption by composite method, officersholding analogous posts or Pilots in the scale of pay ofRs.14500-18700/- and above with 5 years regular service in thegrade in a Major Port are eligible.Fordeputationofficers holding analogous posts or holdingPilot posts and its equivalent Deck side post with experinence asmentioned above in Govt./ PSUs/ Autonomous Bodies will beeligible. The selection is by merit for which the bench mark inoverall grading in the ACRs will not be below "Very Good". The present incumbent is in the scale of Rs.18500-450-23900.
1 2 3 4 5 6 7
1 Deputy Conservator 01 Class-I Rs.18500-450-23900/- Selection 48
8 9 10 11 12 13
Essential:-(i) Must hold a certificate ofcompetency as master of foreign going ship issued by the Ministryof Shipping, Govt. of India or an equivalent qualificationrecognised by the Ministry of Shipping, Govt. of India.(ii)Must hold Pilot licence and have 8 years experience either asmaster of Foreign Going Ship or in Piloting or cumulative. (a) No(b) Yes(c) No N.A. By absorptionthrough composite method, failing which by deputation and failingboth by direct recruitment For absorption by composite method, officersholding analogous posts or holding posts of Harbour Master in thescale of pay of Rs. 17500-22300/- with 2 years regular service inthe grade in a Major Port Trust will be eligible.Fordeputation officers holding analogous posts or holding post ofHarbour Master and its equivalent Deck side post in the scale ofpay of Rs.17500-22300/- and above with 2 years regular service inthe grade in a Govt./ Semi Govt./ PSUs or Autonomous Bodies willbe eligible.The selection is by merit for which thebench mark in overall grading in the ACRs will not be below "VeryGood".  
1 2 3 4 5 6 7
4 Marine Engineer 12 Class-I Rs.14500-350-18700/- NA 40
8 9 10 11 12 13
Essential:-(i) MOT I Class Motor Certificate issuedunder Merchant Shipping Act, 1958(ii) 1 year postqualification experience as chief Engineer/ 2ndEngineer on board a foreign going ship. N.A. 2 yrs By direct recruitment N.A  
1 2 3 4 5 6 7
5 Dy. Marine Engineer 1 Class-I Rs.10750-300-16750/- NA 35
8 9 10 11 12 13
Essential:-(i) MOT II Class Motor Certificateissued under Merchant Shipping Act, 1958(ii) 2 yearsexperience as independent Watch keeping Engineer on board aforeign going ship. N.A. 2 By direct recruitment N.A  
1 2 3 4 5 6 7
6 Senior Deputy Marine Engineer 1 Class-I Rs.16000-20800/- Selection 44
8 9 10 11 12 13
Essential:-(i) MOT II Class Motor Certificateissued under Merchant Shipping Act, 1958(ii) 6 yearsexperience as independent Watch keeping Engineer on board aforeign going ship. (a) No(b) Yes(c) No 2 yrs By promotion failing which byabsorption/ deputation, failing both by direct recruitment Promotion from the post of Dy. Marine Engineerin the scale of pay of Rs.10750-16750/- with 4 years regularservice in the grade.Absorption/deputationwill be of officers holdinganalogous posts or Officers with 4 years regular service in thepost of Dy. Marine Engineer in the scale of pay ofRs.10750-16750/- in any Major Port Trust.  
1 2 3 4 5 6 7
7 Senior Marine Engineer/ Chief Engineer Marine Vessel 1 Class-I Rs.16000-20800/- Selection 44
8 9 10 11 12 13
Essential:-(i) MOT I Class Motor certificate issuedunder Merchant Shipping Act, 1958(ii) 4 years experienceas Chief Engineer or 5 years combined experience as ChiefEngineer and Second Engineer on board a foreign going ship. (a) No(b) Yes(c) No 2 years. By promotion or by absorption(*)through composite method failing which by deputation fromother Govt. organisations and failing both by direct recruitment Promotionfrom the post of Chief Engineer Marine Engineer in the scale ofpay of Rs. 14500-18700/- with 4 years service in thegrade.Absorption through composite method will be ofofficers holding analogous posts or officers with 4 years regularservice in the post of Marine Engineer in the scale of pay of Rs.14500-18700/- in Major Port Trust.Fordeputationof officers holding analogous posts or officersholding posts of Marine Engineers and its equivalent in MarineEngg. side in the scale of pay of Rs. 14500-18700/- with 4 yearsregular service in the grade in Govt./ PSUs/ Autonomous Bodieswill be eligible.The selection is by merit for which thebench mark in overall grading in the ACRs will not be below "VeryGood". (*) Applicable to cases where the post is considered as Dy.HOD viz. one level below the HOD.
1 2 3 4 5 6 7
8 Marine Engineering Superintendent 1 Class-I Rs.17500-22300/- Selection 48
8 9 10 11 12 13
Essential:-(i) MOT I Class Motor certificate issuedunder Merchant Shipping Act, 1958(ii) 5 years experienceas Chief Engineer on board a foreign going ship. (a) No(b) Yes(c) No NA By absorptionthrough composite method, failing which by deputation and failingboth by direct recruitment For absorption through composite method,officers holding analogous posts or holding posts of ChiefEngineer Marine (Vessel)/ Sr. marine Engineer in a Major PortTrust in the scale of pay of Rs. 16000-20800/- with 1 yearsregular service in the grade will be eligible.Fordeputation officers holding analogous posts or holding post ofChief Engineer Marine (Vessel) and its equivalent post in MarineEngineering side in the scale of pay of Rs.16000-20800/- with 1year regular service in the grade in a Govt./ Semi Govt./ PSUs orAutonomous Bodies will be eligible.The selection is bymerit for which the bench mark in overall grading in the ACRswill not be below "Very Good".  
1 2 3 4 5 6 7
9 Dock master (tanker Terminals) 1 Class-I Rs.17500-400-22300/- Selection 45
8 9 10 11 12 13
(i) Must hold a certificate of competency as Master of foreigngoing ship issued by the Ministry of shipping, Govt. of India oran equivalent qualification recognised by the Ministry ofshipping, Govt. of India.(ii) Must hold Pilot license andhave 5 years experience either as Master of Foreign going ship orin Piloting or cumulative.(iii) Experience in handlinglarge tankers and Crude Oil Washing process (COW) (a) No(b) Yes(c) No 2 (for direct recruits) Promotion failing which byabsorption/ deputation failing both by direct recruitment For Promotion, Pilots with 5 years regularservice in the grade are eligible.For absorption/ deputationofficers holding analogous posts of Pilots in the scale of payRs.14500-18700/- with 5 years regular service in the grade in aMajor Port Trust are eligible.  
1 2 3 4 5 6 7
10 Manager (Marine Pollution Control) 1 Class-I Rs.17500-400-22300/- Selection 45
8 9 10 11 12 13
(i) Must hold a certificate of competency as Master of foreigngoing ship issued by the Ministry of shipping, Govt. of India oran equivalent qualification recognised by the Ministry ofshipping, Govt. of India.(ii) Must hold Pilot license andhave 5 years experience either as Master of Foreign going ship orin Piloting or cumulative.(iii) Experience in handlinglarge tankers and Crude Oil Washing process (COW) (a) No(b) Yes(c) No 2 (for direct recruits) Promotion failing which byabsorption/ deputation failing both by direct recruitment For Promotion, Pilots with 5 years regularservice in the grade are eligible.For absorption/ deputationofficers holding analogous posts of Pilots in the scale of payRs.14500-18700/- with 5 years regular service in the grade in aMajor Port Trust are eligible.  
1 2 3 4 5 6 7
11 Dredger commander 4 Class-I Rs.14500-350-18700 for master FG holders.13000-18250for others. Selection 45
8 9 10 11 12 13
Certificate of Competency as Master Foreign Going holder withExperience as chief Officer for at least 6 months.OrCertificate of Competency as Dredger Master Gr.I with 2 years experience on Dredgers.OrCertificate of Competency as Master NVC with 2years experience on Dredgers.OrOfficers held the post of Lt. Commander/Commander in the executive branch of the Indian Navy with atleast 7 years sea service. Age : NoQln : YesExp : No 2 Promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from the grade of Master Tugs withMaster (NVC) with 3 years experience or Chief Officer or Mate(FG) with experience of five years.  
1 2 3 4 5 6 7
12 Dredging Master (Mobile Dredger) 1 Class-I [Rs. 20600-46500(Pre-revised Rs.9100-250-15100)] [Substituted by Notification No. G.S.R. 1435(E), dated 20.11.2017 (w.e.f. 28.10.2010).] Selection 35
8 9 10 11 12 13
[Master (NCV) Certificate issued under the Merchant Shipping Act, 1958 or Ist class Inland Masters Certificate issued under Harbour Craft Rules, 1947 or Inland Vessel Act, 1917(a) with S.S.L.C(b) three years experience in Dredgers/Tugs.Preference shall be given to Master (NCV) Certificate holders] [Substituted by Notification No. G.S.R. 1435(E), dated 20.11.2017 (w.e.f. 28.10.2010).] [Age: NoQualification: No. However, Master (NCV) Certificate issued under the Merchant Shipping Act, 1958 or 1st Class Inland Masters Certificate issued under Harbour Craft Rules, 1947 or Inland Vessel Act, 1917 is essential.Experience: No] [Substituted by Notification No. G.S.R. 1435(E), dated 20.11.2017 (w.e.f. 28.10.2010).] [2] [Substituted by Notification No. G.S.R. 1435(E), dated 20.11.2017 (w.e.f. 28.10.2010).] Promotion failing which byabsorption/ deputation failing both by direct recruitment [Promotion from II Mate with 5 years regular service in the grade, failing which from Junior Master with 5 years regular service in the grade] [Substituted by Notification No. G.S.R. 1435(E), dated 20.11.2017 (w.e.f. 28.10.2010).]  
1 2 3 4 5 6 7
13 Master Tugs 1 Class-I [Rs. 20600-46500(Pre-revised Rs.10750-16750 and Rs. 9100-250-15100)] [Substituted by Notification No. G.S.R. 1435(E), dated 20.11.2017 (w.e.f. 28.10.2010).] Selection 35
8 9 10 11 12 13
[Certificate of Competency as Master (NCV) or Mate of a foreign going ship issued under the Merchant Shipping Act, 1958 or an equivalent qualification recognized by Ministry of Shipping, Government of India.] [Substituted by Notification No. G.S.R. 1435(E), dated 20.11.2017 (w.e.f. 28.10.2010).] [Age: NoQualification: No. However Certificate of Competency as Ist Class Inland Masters Certificate issued under Harbour Craft Rules, 1947 or Inland Vessel Act, 1917 is essential.Experience: No] [Substituted by Notification No. G.S.R. 1435(E), dated 20.11.2017 (w.e.f. 28.10.2010).] 2 Promotion failing which by absorption/ deputation failing both by direct recruitment [Promotion from Junior Master with 7 years regular service on Tugs failing which from II Mate with 7 years regular service on Dredgers] [Substituted by Notification No. G.S.R. 1435(E), dated 20.11.2017 (w.e.f. 28.10.2010).]  
1 2 3 4 5 6 7
14 Chief Fire Cum-Asst. Safety Pollution Control officer 1 Class-I 9100-250-15100 Selection 35
8 9 10 11 12 13
(i) B.Sc. With Chemistry as one of the subjects.(ii)Training in Divisional Officer's course at the National fireservice college, Nagpur/ B.E. (Fire Engg.)(iii) Vision normalin both eyes Colour vision is essential and wearing of glasses isnot permissible except to employee of age over 40. Age : NoQln : YesExp : No 2 Promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Fire Officer/ Safety Inspectorwith 5 years regular service in that post. Knowledge of local language preferable
1 2 3 4 5 6 7
15 Surveyor/ Hydro-graphic Surveyor 1 Class-I 9100-250-15100 Selection 35
8 9 10 11 12 13
Diploma in Civil Engineering with 5 years experience in MarineSurvey. Age : NoQln : YesExp : No 2 Promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Senior Marine Surveyor.  
1 2 3 4 5 6 7
16 Chief Engineer 5 Class-I 14500-350-18700 Selection 40
8 9 10 11 12 13
Ist Class MOT Certificate of Competency Age : NoQln : YesExp : As in Col. 12 2 Promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Marine Engineer with 3 yearsRegular service in the grade.  
1 2 3 4 5 6 7
17 Asst. Exe. Engineer (Ele.) Marine 1 Class-I 9100-250-15100 Selection 35
8 9 10 11 12 13
Degree in Ele. Engg. Or equivalent with 3 years experience onFloating Crafts or experience as Chief Ele. Artificer (Power) ofIndian Navy. Age : NoQln : Relaxation to Diploma HoldersExp : Asin Col. 12 2 Promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Jr. Engineer Gr.I (Ele.) with 6years experience in the grade in Floating Crafts.  
SI No. Name of the Post No. of Posts Classification Scale of Pay Rs.) Whether Selection or Non-selection Upper Age limit for direct recruitment (in years)
1 2 3 4 5 6 7
1 Assistant Traffic Manager Gr-I 5 Class-I Rs.9100-250-15100/- Selection 30
Educational and other qualifications prescribed for directrecruitment Whether(a) age(b) educational qualifications(c) experiencefor direct recruits will apply in the case of promotion/absorption/ deputation Period of Probation (in years) Method of recruitment (whether by direct recruitment or bypromotion/ absorption/ deputation In case of recruitment (whether by direct recruitment or bypromotion/ absorption/ deputation grades from which should bemade Remarks
8 9 10 11 12 13
Essential:-(i) A degree from a recognizeduniversity.Desirable:Two yearsexperience in shipping/ cargo operations/ railway transportationin executive cadre in and Industrial/ Commercial/ Govt.Undertaking. (a) No(b) Yes(c) No 2 Upto 21stAug,2012By directrecruitment 33.1/3%Bypromotion 66.2/3%After21stAug, 2012Bydirect recruitment 66.2/3%By promotion 33.1/3% Promotion from Assistant Traffic Manager Gr.II/Wharf Supdt. in the scale of pay of Rs.8600-14600/- with 3 yearsregular service in the grade.OrFrom Calss-III employees in the scale of pay ofRs.6170-11975/- in the respective discipline of Traffic Deptt.with 5 years regular service in the grade where there are noClass-II posts in the pay scale of pay of Rs.8600-14600/- in thatdiscipline. (i) Existing post of Asst. Traffic Manager redesignated asAsst. Traffic manager Grade I.
           
1 2 3 4 5 6 7
2 Senior Assistant Traffic Manager 4 Class-I Rs.10750-300-16750/- Selection 35
8 9 10 11 12 13
Essential:-(i) A degree from a recognizeduniversity.(ii) Five years experience in shipping/ cargooperations/ railway transportation in executive cadre in andIndustrial/ Commercial/ Govt. Undertaking. (a) No(b) Yes(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Asst. Traffic Manager Gr.I orequivalent posts in the scale of pay of Rs.9100-15100/- with 5years regular service in the grade failing which Asst. TrafficManager Gr.I or equivalent posts in the scale of pay ofRs.9100-15100/- with 2 years regular service in the grade and acombined regular service of 8 years in the scales of pay ofRs.9100-15100/- & Rs.8600-14600/- in the respectivediscipline of Traffic Dept.Absorption/deputationwill be of officers holdinganalogous post or post of Asst. Traffic Manager Gr.I orequivalent posts in the scale of pay of Rs. 9100-15100/- with 5years regular service in the grade in Major Port Trust. (i) Existing post of Dy. Traffic Manager and Marketing Officerredesignated as Senior Asst. Traffic Manager.
           
1 2 3 4 5 6 7
3 Deputy Traffic Manager 2 Class-I Rs.13000-350-18250/- Selection 40
8 9 10 11 12 13
Essential:-(i) A degree from a recognizeduniversity.(ii) 9 years experience in shipping/ cargooperations/ railway transportation in executive cadre in andIndustrial/ Commercial/ Govt. Undertaking. (a) No(b) Yes(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Sr. Asst. Traffic Manager orequivalent posts in the scale of pay of Rs.10750-16750/- with 4years regular service in the grade failing which Sr. Asst.Traffic Manager or equivalent posts in the scale of pay ofRs.10750-16750/- with 2 years regular service in the grade and acombined regular service of 9 years in the scales of pay ofRs.10750-16750/- & Rs.9100-15100/- in the respectivediscipline of Traffic Department.Absorption/deputationwill be of officers holdinganalogous post or post of Sr. Asst. Traffic Manager or equivalentposts in the scale of pay of Rs.10750-16750/- with 4 yearsregular service in the grade in Major Port Trust. Existing post of Addl. Traffic Manager redesignated as DeputyTraffic Manager.
           
1 2 3 4 5 6 7
4 Senior Deputy Traffic Manager 01 Class-I Rs.16000-400-20800/- Selection 42
8 9 10 11 12 13
Essential:-(i) A degree from a recognizeduniversity.(ii) 12 years experience in shipping/ cargooperations/ railway transportation in executive cadre in andIndustrial/ Commercial/ Govt. Undertaking. (a) No(b) Yes(c) No N.A. By absorption through Compositemethod failing which by deputation from other Govt. organizationsand failing both by direct recruitment. For absorptionthrough composite method, officers holding analogous postsor the post of Dy. Traffic Manager and equivalent posts in therespective discipline of Traffic Deptment in the scale of pay ofRs. 13000-18250/- with 3 years regular service in the grade in aMajor Port Trust or Dy. Traffic Manager and equivalent posts inthe respective discipline of Traffic Department. with 2 yearsregular service in the grade and a combined regular service of 7years in the scales of pay of Rs. 13000-18250/- andRs.10750-16750/- in the respective discipline of TrafficDepartment in a Major Port Trust will be eligible.Fordeputation, Officersholding analogous posts or holdingposts of Dy. Traffic Manager and equivalent posts in therespective discipline of Traffic Department in the scale of payof Rs. 13000-18250/- in Government/ PSUs/ Autonomous bodies with3 years regular service in the grade will be eligible.Theselection is by merit for which the bechmark in overall gradingin the ACRs will not be below "Very Good".  
           
1 2 3 4 5 6 7
5 Traffic Manager (Category-II Ports) 01 Class-I (HOD) Rs.18500-450-23900/- Selection 45
8 9 10 11 12 13
Essential:-(i) A degree from a recognizeduniversity.(ii) 15 years experience in shipping/ cargooperations/ railway transportation in executive cadre in andIndustrial/ Commercial/ Govt. Undertaking. (a) No(b) Yes(c) No N.A. By absorption through Compositemethod failing which by deputation from other Govt. organizationsand failing both by direct recruitment. For absorptionthrough composite method, officers holding analogous postsor officer holding post in the scale of pay of Rs. 17500-22300/-with 2 years regular service in the grade or officers holdingpost in the scales of pay of Rs. 16000-20800/- with 3 yearsregular service in the grade in Traffic Department of a MajorPort Trust will be eligible.Fordeputation, Officersholding analogous posts or holdingposts of Senior Dy. Traffic Manager and equivalent posts in therespective discipline of Traffic Department in the scale of payof Rs. 16000-20800/- and above with 3 years regular service inthe grade in a Government/ Semi-Govt./ PSUs or Autonomous bodieswill be eligible.The selection is by merit for which thebechmark in overall grading in the ACRs will not be below "VeryGood".  
1 2 3 4 5 6 1
6 Welfare Officer 01 Class-I Rs.9100-250-15100/- Selection 30
8 9 10 11 12 8
Essential:-(i) A degreefroma recognized university.(ii) Degree/ Diploma in SocialScience from a recognized University/ Institution.(iii)Knowledge of Local language.Desirable:-Twoyears experience as a Labour Welfare Officer/IndustrialRelations officer in an Industrial/ Commercial / Govt.undertaking (a) No(b) Yes(c) No Two Upto 21stAug,2012Bydirect recruitment- 33.1/3%By promotion –66.2/3%After 21stAug, 2012Bydirect recruitment- 66.2/3%By promotion –33.1/3%Note:Promotionwill be on the basis of a written test and a viva voce. Promotion from Assistant Welfare officer/ SportsOfficer in the scale of pay of Rs.8600-14600/- with 3 yearsregular service in the respective grade.OrFrom Class-III employees in the scale of pay ofRs.6100-11975/- in the respective discipline of Pers. & I.R.Division with 5 years regular service in the grade where thereare no Class-II posts in the pay scale of pay of Rs.8600-14600/-in that discipline.  
Mechanical Engg Department
SI.No. Name of the Post No. of Post Classification Scale of Pay (Rs.) Whether Selection or Non-Selection Post Upper Age limit for direct recruitment (in years)
1 2 3 4 5 6 7
1 Assistant Executive Engineer (Mechanical/ Electrical/Electronics and Communication) 9 Class-I Rs.9100-250-15100/- Selection 30
Educational and other qualifications prescribed for directrecruitment Whether(a) age(b) educational qualifications(c)experience for direct recruits will apply in the case ofpromotion/ absorption/ deputation Period of Probation (in years) Method of recruitment(whether by direct recruitment or bypromotion/ absorption/ deputation) In case of promotion/ absorption/ deputation, grades fromwhich it should be made Remarks
8 9 10 11 12 13
Essential:-Degree or equivalent in Mechanical/Electrical/ Electronics and Communication Engineering from arecognised university/ institution.Desirable :-Twoyears experience in relevant discipline in executive cadre in anIndustrial/ Commercial/ Government undertaking (a) No(b) No, however a Diploma in Engineering in therelevant discipline from a recognised university/ institution isessential(c) No 2 Upto 21stAug,2012By directrecruitment 33.1/3%Bypromotion 66.2/3%After21stAug, 2012Bydirect recruitment 66.2/3%By promotion 33.1/3% Promotion from Assistant Engineer in the scaleof pay of Rs.8600-14600/- with 3 years regular service in thegrade.OrFrom Calss-III employees in the scale of pay ofRs.6170-11975/- in the respective discipline of Mechanical andElectrical Engineering Department with 5 years regular service inthe grade where there are no Class-II posts in the pay scale ofpay of Rs.8600-14600/- in that discipline. (I) One post has been allotted to Safety Officer with separateRecruitment Rule.(ii) One post has been allotted to WelfareOfficer with separate Recruitment Rule.(iii) Mechl – 5postsElectrical – 3 postsElectronics &Communication – 1 post
1 2 3 4 5 6 7
2 Executive Engineer (Mechanical/ Electrical/ Electronics andCommunication) 7 Class-I Rs.10750-300-16750 Selection 35
8 9 10 11 12 13
Essential:-Degree or equivalent in Mechanical/Electrical/ Electronics and Communication Engineering from arecognised university/ institution.Desirable :-Fiveyears experience in relevant discipline in executive cadre inan Industrial/ Commercial/ Government undertaking (a) No(b) No, however a Diploma in Engineering in therelevant discipline from a recognised university/ institution isessential(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Asst. Exe. Engineer/ SafetyOfficer in the scale of pay of Rs.9100-15100/- with 5 yearsregular service in the grade failing which from AssistantExecutive Engineer in the scale of pay of Rs.9100-15100/- with 2years regular service in the grade and a combined regular serviceof 8 years in the scales of pay of Rs.9100-14600/- &Rs.8600-14600/- in the respective discipline of M&E Engg.Dept. or Diploma Engrs in the scale of pay of Rs. 9100-15100 doesnot exist in that discipline.Absorption/deputationwill be of officers holdinganalogous posts in respective discipline or feeder post with 5years regular service in the grade in Major Port Trust. Mechl – 4 postsElectrical/ Electronics &Communication – 3 posts
           
1 2 3 4 5 6 7
3 Superintendent Engineer (Mechanical/ Electrical/ Electronicsand Communication) 5 Class-I Rs.13000-350-18250 Selection 40
8 9 10 11 12 13
Essential:-(i) Degree or equivalent in Mechanical/Electrical/ Electronics and Communication Engineering from arecognised university/ institution.(ii)Nineyears experience in relevant discipline inexecutive cadre in an Industrial/ Commercial/ Governmentundertaking (a) No(b) No, however a Diploma in Engineering in therelevant discipline from a recognised university/ institution isessential(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Marine Engineer with MOT IstClass/ Executive Engineer in the scale of pay of Rs.10750-16750/-with 4 years regular service in the grade failing which ExecutiveEngineer in the scale of pay of Rs.10750-16750/- with 2 yearsregular service in the grade and a combined regular service of 9years in the scales of pay of Rs.10750-16750/- &Rs.9100-15100/- in the respective discipline in the M&E Engg.Deptt.Absorption/deputationwill be of officers holdinganalogous posts in respective discipline or feeder post with 4years regular service in the grade in Major Port Trust. (i) Mechl – 4 postsElectrical/ Electronics &Communication – 1 post(ii) The existing posts ofMechl. Supdt./ Asst. Mechnl. Supdt. In the scale ofRs.13000-350-18250 is redesignated as Supdt. Engineer(Mechanical)
1 2 3 4 5 6 7
4 Dy. Chief Mechanical Engineer 2 Class-I Rs.16000-400-20800/- Selection 42
8 9 10 11 12  
Essential:-(i) Degree or equivalent in Mechanical/Electrical/ Electronics/ Electronics & CommunicationEngineering from a recognised university/ institution(ii) 12years experience in relevant discipline in executive cadre in anIndustrial/ Commercial/ Government undertaking (a) No(b) Yes(c) No NA By absorption through Compositemethod failing which by deputation from other Govt. organisationsand failing both by direct recruitment. For absorptionthrough composite method, officers holding analogous postsor the post of superintending Engineer and equivalent posts inthe respective discipline of M & E Engg. Deptt. in the scaleof pay of Rs. 13000-18250/- with 3 years regular service in thegrade in the respective discipline in a Major Port Trust orSuperintending Engineer and equivalent posts in the respectivediscipline of M & E Engg. Deptt. with 2 years regular servicein the grade and a combined regular service of 7 years in thescales of pay of Rs. 10750-16750/- and Rs. 13000-18250/- in therespective discipline in a Major Port Trust will beeligible.Fordeputation, Officersholding analogous posts or officersholding posts or officers holding post of Superintending Engineerand equivalent posts in the respective discipline of M & EEngg. Deptt. in the scale of pay of Rs. 13000-18250/- with 3years regular service in the grade in the respective disciplinein Government/ PSUs/ Autonomous bodies will be eligible.Theselection is by merit for which the bechmark in overall gradingin the ACRs will not be below "Very Good". Mechl – 1 postElectrical/ Electronics &Communication – 1 post
1 2 3 4 5 6 7
5 Chief Mechanical Engineer (Category – II Ports) 01 Class-I Rs.18500-450-23900/- Selection 45
8 9 10 11 12  
Essential:-(i) Degree or equivalent in Mechanical/Electrical/ Electronics & Communications Engineering/ NavalAgriculture from a recognised university /institution or MOT 1stclass Motor certificate issued under Merchant Shipping Act,1958.(ii) 15 years experience in managerial capacitydealing with Mechl/ Electl/ Marine/ Electronics Engg. Works outof which 8 years experience shall be in a workshop undertakingmaintenance of cargo handling equipment/ electrical installation/ship repairs in any Major Port Trusts/ Industrial/ Commercial/Government undertaking. (a) No(b) Yes(c) No N.A. For absorption through Compositemethod failing which by deputation from other Govt. organisationsand failing both by direct recruitment. For absorptionthrough composite method, officers holding analogous postsor officers holding posts in the scale of pay of Rs.17500-22300/- with 2 years regular service in the grade orofficers holding the posts in the scale of pay of Rs.16000-20800/- with 3 years regular service in the grade in theMechanical 7 Electrical Engg. Deptt and Marine Deptt. (applicableto categories of marine engineers only) in a Major Port Trustwill be eligible.Fordeputation, Officersholding analogous posts or officersholding post of Dy. Chief Mechanical Engineer and equivalentposts in the respective discipline of M & E Engg. Deptt. inthe scale of pay of Rs. 16000-20800/- and above with 3 yearsregular service in the grade in a Government/ PSUs/ Autonomousbodies etc will be eligible.The selection is by meritfor which the bechmark in overall grading in the ACRs will not bebelow "Very Good".  
1 2 3 4 5 6 7
6 Assistant Material Manager Grade-I 01 Class-I Rs.9100-250-15100/- Selection 30
8 9 10 11 12  
Essential:-Degree or equivalent in Mechanical/Electrical Engineering from a recognised university/institution.Desirable:-(i) Post GraduateDegree/ Diploma in Materials Management from a recogniseduniversity /institution.(ii) Two years post qualificationexperience in Materials Management in an Industrial/ Commercial/Govt. Undertaking. (a) No(b) No, however a Diploma in relevant disciplinefrom a recognised university/institution is essential(c) No 2 Upto 21stAug,2012By directrecruitment 33.1/3%Bypromotion 66.2/3%After21stAug, 2012Bydirect recruitment 66.2/3%By promotion 33.1/3% Promotion from Assistant Materials ManagerGr.II/ Asst. Controller of Stores/ Asst. Engineer (Mechl.) in thescale of pay of Rs.8600-14600/- with 3 years regular service inthe respective grade.OrFrom Calss-III employees in the scale of pay ofRs.6170-11975/- in the respective discipline of MM Division with5 years regular service in the grade where there are no Class-IIposts in the pay scale of pay of Rs.8600-14600/- in thatdiscipline.  
1 2 3 4 5 6 7
7 Dy. Materials Manager 01 Class-I Rs.10750-300-16750/- Selection 35
8 9 10 11 12  
Essential:-(i)Degree or equivalent in Mechanical/ Electrical Engineeringfrom a recognised university/ institution.(ii) 5 yearsexperience in the executive cadre in the field of Materialsmanagement/ Eng./ Electrical Eng. in an Industrial/ Commercial/Govt. Undertaking.Desirable:-(i) Post GraduateDegree/ Diploma in Materials Management from a recogniseduniversity /institution. (a) No(b) No, however a Diploma in relevant disciplinefrom a recognised university/institution is essential(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Asst. Materials Manager Gr.I orequivalent post in the scale of pay of Rs.9100-15100/- with 5years regular service in the grade failing which from Asst.Executive Engineer Mechanical/ Electrical in the scale of pay ofRs.9100-15100/- with 5 years regular service in the grade failingboth A.M.M. Gr.I or equivalent post/ Asst. Executive Engineer(Elect./ Mech.) in the scale of pay of Rs.9100-15100/- with 2years regular service in the grade and a combined regular serviceof 8 years in the scales of pay of Rs.9100-15100/- &Rs.8600-14600/- in the respective discipline of MM Division/ M&EEngg. Dept. or Diploma Engineers in the scale of pay ofRs.8600-14600/- with 8 years regular service in the grade wherethe pay scale of Rs.9100-15100/- does not exist in thatdiscipline.Absorption/deputationwill be of officers holdinganalogous posts of the feeder post with 5 years regular servicein the grade in Major Port Trust. The existing post of Controller of Stores/Planning Officer is redesignated as Dy. Materials Manager.
1 2 3 4 5 6 7
8 Sr. Deputy Materials Manager 01 Class-I Rs.13000-350-18250/- Selection 40
8 9 10 11 12  
Essential:-(i)Degree or equivalent in Mechanical/ Electrical Engineeringfrom a recognised university/ institution.(ii) 9 yearsexperience in the executive cadre in the field of Materialsmanagement/ Machanical Eng./ Electrical Eng. in an Industrial/Commercial/ Govt. Undertaking.Desirable:-(i)Post Graduate Degree/ Diploma in Materials Management from arecognised university /institution. (a) No(b) No, however a Diploma in relevant disciplinefrom a recognised university/ institution is essential(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Dy. Materials Manager in thescale of pay of Rs.10750-16750/- with 4 years regular service inthe grade failing which EE (Mechanical/ Electrical) in the scaleof pay of Rs.10750-16750/- with 4 years regular service in thegrade failing both Dy. MM/ EE (Elect./ Mech.) with 2 yearsregular service in the grade and a combined regular service of 9years in the scales of pay of Rs.10750-16750/- &Rs.9100-15100/- in the respective discipline of MM Division/ M&EEngg. Dept. will be eligible.Absorption/deputationwill be of officers holdinganalogous posts of the feeder post with 5 years regular servicein the grade in Major Port Trust.  
1 2 3 4 5 6 7
9 Safety Officer 01 Class-I Rs.9100-250-15100/- Selection 30
8 9 10 11 12 13
Essential:-(i)Degree or equivalent in Mechanical/ Electrical Engineeringfrom a recognised university/ institution.(ii) Diploma or higher qualification in industrial Safety orequivalent recognized by the Central Government.(iii) 2 yearsexperience in relevant discipline in supervisory capacity in anIndustrial/ Commercial/ Govt. Undertaking.(iv) Adequateknowledge of language spoken by majority of the workers in thePort (a) No(b) Yes(c) Yes 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Assistant Engineer (Mech)/ (Elec)in the scale of pay of Rs.8600-14600/- with 3 years regularservice in the grade failing which from AE(M) with 2 yearsregular service in the grade and 3 years regular service inimmediate lower grade.  
1 2 3 4 5 6 7
10 Welfare Officer 01 Class-I Rs.9100-250-15100 Selection 30
8 9 10 11 12 13
Essential:-(i) A degreefroma recognized university.(ii) Degree/ Diploma inSocial Science from a recognized University/ Institution.(iii)Knowledge of Local language.Desirable:-Twoyears experience as a Labour Welfare Officer/IndustrialRelations officer in an Industrial/ Commercial / Govt.undertaking (a) No(b) Yes(c) No Two Upto 21stAug,2012Bydirect recruitment- 33.1/3%By promotion –66.2/3%After 21stAug, 2012Bydirect recruitment- 66.2/3%By promotion –33.1/3%Note:Promotionwill be on the basis of a written test and a viva voce. Promotion from Assistant Welfare officer/ SportsOfficer in the scale of pay of Rs.8600-14600/- with 3 yearsregular service in the respective grade.OrFrom Class-III employees in the scale of pay ofRs.6100-11975/- in the respective discipline of Pers. & I.R.Division with 5 years regular service in the grade where thereare no Class-II posts in the pay scale of pay of Rs.8600-14600/-in that discipline.  
Civil Engg. Dept
SI.No. Name of the Post No. of Post Classification Scale of Pay (Rs.) Whether Selection or Non-Selection Post Upper Age limit for direct recruitment (in years)
1 2 3 4 5 6 7
1 Assistant Executive Engineer (Civil) 12 Class-I Rs.9100-250-15100/- Selection 30
Educational and other qualifications prescribed for directrecruitment Whether(a) age(b) educational qualifications(c)experience for direct recruits will apply in the case ofpromotion/ absorption/ deputation Period of Probation (in years) Method of recruitment(whether by direct recruitment or bypromotion/ absorption/ deputation) In case of promotion/ absorption/ deputation, grades fromwhich it should be made Remarks
8 9 10 11 12 13
Essential:-Degree or equivalent in CivilEngineering from a recognised university/ institution.Desirable:-Two years experience in executive cadre in Planning/Construction/ Design/ Maintenance preferably of Port and MarineStructures in an Industrial/ Commercial/ Government undertaking (a) No(b) No, however a Diploma in Engineering in therelevant discipline from a recognised university/ institution isessential(c) No 2 Upto 21stAug,2012By directrecruitment 33.1/3%Bypromotion 66.2/3%After21stAug, 2012Bydirect recruitment 66.2/3%By promotion 33.1/3% Promotion from Assistant Engineer (Civil) in thescale of pay of Rs.8600-14600/- with 3 years regular service inthe grade.OrFrom Calss-III employees in the scale of pay ofRs.6170-11975/- in the respective discipline of Civil EngineeringDepartment with 5 years regular service in the grade where thereare no Class-II posts in the pay scale of pay of Rs.8600-14600/-in that discipline.  
1 2 3 4 5 6 7
2 Executive Engineer (Civil) 8 Class-I 10750-300-16750 Selection 35
8 9 10 11 12 13
Essential:-(i)Degree or equivalent in Civil Engg. from a recogniseduniversity /institution(ii) Five years experience inexecutive cadre in Planning/ Construction./ Design/ Maintenancepreferably of Port and Marine structures in an industrial/commercial/ Govt. undertaking (a) No(b) No, however a Diploma in civil Engg. from arecognise university/institution is essential(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Asstt. ExecutiveEngineer (Civil) in the scale of pay of Rs. 9100-15100 with 5years regular service in the grade failing which Asst. Exe.Engineer (Civil) in the dcale of pay of Rs.9100-15100/- with 2years regular service in the grade and a combined regular serviceof 8 years in the scale of pay of Rs.9100-15100 andRs.8600-14600/- in the respective discipline of Civil Engg.Dept.Absorption/deputation will be of officers holdinganalogous posts or feeder post with experience as mentioned abovein a Major Port Trust.  
           
1 2 3 4 5 6 7
3 Superintendent Engineer (Civil) 3 Class-I Rs.13000-350-18250 Selection 40
8 9 10 11 12 13
Essential:-(i) Degree or equivalent in CivilEngineering from a recognised university/ institution.(ii)Nineyears experience in executive cadre inPlanning/ Construction./ Design/ Maintenance preferably of Portand Marine structures in an industrial/ commercial/ Govt.undertaking (a) No(b) No, however a Diploma in Engineering in therelevant discipline from a recognised university/ institution isessential(c) No 2 By promotion failing which byabsorption/ deputation failing both by direct recruitment Promotion from Exe. Engineer (Civil) in thescale of pay of Rs.10750-16750/- with 4 years regular service inthe grade failing which Executive Engineer in the scale of pay ofRs.10750-16750/- with 2 years regular service in the grade and acombined regular service of 9 years in the scales of pay ofRs.10750-16750/- & Rs.9100-15100/- in the respectivediscipline in the Civil Engg. Deptt.Absorption/deputationwill be of officers holding analogous posts or feeder post withexperience as mentioned above in a Major Port Trust. Existing post of Dy. Chief Engineer in the payscale of Rs. 13000-18250/- will be redesignated as Supdtg.Engineer (Civil)
1 2 3 4 5 6 7
4 Dy. Chief Engineer (Civil) 2 Class-I Rs.16000-400-20800/- Selection 42
8 9 10 11 12  
Essential:-(i) Degree or equivalent CivilEngineering from a recognised university/ institution(ii) 12years experience in executive cadre in Planning/ Construction./Design/ Maintenance preferably of Port and Marine structures inan industrial/ commercial/ Govt. undertaking (a) No(b) Yes(c) No NA By absorption through Compositemethod failing which by deputation from other Govt. organisationsand failing both by direct recruitment. For absorptionthrough composite method, officers holding analogous postsor the post of superintending Engineer and equivalent posts inthe respective discipline of Civil Engg. Deptt. in the scale ofpay of Rs. 13000-18250/- with 3 years regular service in thegrade in the respective discipline in a Major Port Trust orSuperintending Engineer and equivalent posts in the respectivediscipline of Civil Engg. Deptt. with 2 years regular service inthe grade and a combined regular service of 7 years in the scalesof pay of Rs. 10750-16750/- and Rs. 13000-18250/- in therespective discipline in a of Civil Engg. Deptt.in a Major PortTrust will be eligible.Fordeputation, Officersholding analogous posts or officersholding posts or officers holding post of Superintending Engineerand equivalent posts in the respective discipline of Civil Engg.Deptt. in the scale of pay of Rs. 13000-18250/- with 3 yearsregular service in the grade in the respective discipline inGovernment/ PSUs/ Autonomous bodies will be eligible.Theselection is by merit for which the bechmark in overall gradingin the ACRs will not be below "Very Good".  
1 2 3 4 5 6 7
5 Chief Engineer (Category – II Ports) 01 Class-I HOD Rs.18500-450-23900/- Selection 45
8 9 10 11 12  
Essential:-(i) Degree or equivalent CivilEngineering from a recognised university/ institution(ii) 15years experience in executive cadre in Planning/ Construction./Design/ Maintenance preferably of Port and Marine structures inan industrial/ commercial/ Govt. undertaking (a) No(b) Yes(c) No N.A. By absorption through Compositemethod failing which by deputation from other Govt. organisationsand failing both by direct recruitment. For absorptionthrough composite method, officers holding analogous postsor officers holding posts in the scale of pay of Rs.17500-22300/- with 2 years regular service in the grade orofficers holding the posts in the scale of pay of Rs.16000-20800/- with 3 years regular service in the grade in theCivil Engg. Deptt in a Major Port Trust will be eligible.Fordeputation, Officersholding analogous posts or officersholding post of Dy. Chief Engineer and equivalent posts in therespective discipline of Civil Engg. Deptt. in the scale of payof Rs. 16000-20800/- and above with 3 years regular service inthe grade in a Government/ PSUs/ Autonomous bodies etc will beeligible.The selection is by merit for which thebechmark in overall grading in the ACRs will not be below "VeryGood".  
SI.No. Name of the Posts No of Posts Classification Scale of Pay (Rs.) Whether Selection or Non-Selection Upper Age limit for direct recruitment (in years)
1 2 3 4 5 6 7
1 Deputy Chief Vigilance Officer 01 Class-I Rs.13000-350-18250/- Selection NA
Education and other qualifications prescribed for directrecruitment Whether(a) age(b) educational qualifications(c)experience for direct recruits will apply in the case ofpromotion/ absorption/ deputation Period of Probation (in years) Method of recruitment (whether by direct recruitment or bypromotion/ deputation) In case of promotion/ absorption/ deputation, grades fromwhich it should be made Remarks
8 9 10 11 12 13
NA NA 02 By the composite method of promotion/ deputation transfer. Promotion/ Deputation Transfer:Officersholding analogous posts or officers holding posts in the scale ofpay of Rs.10750-16750/- with 4 years regular service in the gradefailing which officers of a combined regular service of 9 yearsin the scales of pay of Rs. 10750-16750/- and Rs.9100-15100/- inany Major Port Trusts/ Central Government/ State Govt/ Semi-Govt/Public Sector Undertakings or Autonomous bodies. Preferencewill be given to the persons having experience in vigilance work. Deputation will normally be for a period of 3 years and in anycase not to exceed five years.
           
1 2 3 4 5 6 7
2 Chief Vigilance Officer 01 Class-I Rs.18500-450-23900/- Selection NA
8 9 10 11 12 13
NA NA   By deputation of Officers of All India/ Central Services. Officers who are eligible for appointment at the level of Dy.Secretary/ Director in Govt. of India. Deputation tenure as per guidelines issued by CVC/ DOP&T.
MedicalDepartment
SI No. Name of the Post No. of Posts Classification Scale of Pay Rs.) Whether Selection or Non-selection Upper Age limit for direct recruitment (in years)
1 2 3 4 5 6 7
1 Medical Officer 6 Class-I Rs.9100-250-15100/- Not applicable 35
             
Educational and other qualifications prescribed for directrecruitment Whether(a) age(b) educational qualifications(c) experiencefor direct recruits will apply in the case of promotion/absorption/ deputation Period of Probation (in years) Method of recruitment (whether by direct recruitment or bypromotion/ absorption/ deputation In case of recruitment (whether by direct recruitment or bypromotion/ absorption/ deputation grades from which should bemade Remarks
8 9 10 11 12 13
Essential:-(i) MBBS degree from a recogniseduniversity or for Medical Officer (Dental), BDS degree of arecognized university.(ii) One year experience in aHospital, after completion of internship of oneyear.Desirable:A Post graduate medical degreefrom a recognized university. Not applicable 2 By direct recruitment Not applicable Esixtinf post of Asst. Medical Officer in the pay scale of Rs.9100-15100 redesignated as Medical Officer.
           
1 2 3 4 5 6 7
2(a) Sr. Medical Officer (General Duty) 3 Class-I Rs.10750-300-16750/- Selection 40
8 9 10 11 12 13
Essential:-(i) MBBS degree from a recogniseduniversity or for Medical Officer (Dental), BDS degree of arecognized university.(ii) Five year experience in aHospital, after completion of internship of oneyear.Desirable:A Post graduate medical degreefrom a recognized university. (a) No(b) Yes(c) No 2 By Promotion failing which byabsorption/ deputation, failing both by direct recruitment. Promotion from Medical Officer in the scale ofpay of Rs. 9100-15100/- with 5 years regular service in thegrade.Absorption/ deputation will be of officers holdinganalogous post or feeder post with 5 years experience in thegrade in a Major Port Trust  
           
1 2 3 4 5 6 7
2(b) Sr. Medical Officer (Specialist) 2 Class-I [Rs. 20600-46500 (pre-revised Rs.10750-300-16750)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).] NA 40
8 9 10 11 12 13
Essential:-[(i) MBBS degree from a recognised University or for Senior Medical Officer (Dental), BDS degree of a recognised University.(ii) A Post Graduate (PG) Medical Degree or PG Medical Diploma in the specified specialty from a recognised University.(iii) Post qualification experience of 3 years in case of PG Degree holders and 5 years experience in case of PG Diploma holders in the relevant field of specialization in a reputed hospital.] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).] Not applicable 2 By direct recruitment Not applicable [* * *] [Omitted 'In the first instance, Medical Officers having post-graduate qualification in the relevant field will be considered for appointment, failing which, the post will be filled by open advertisement.' by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).]
1 2 3 4 5 6 7
3(a) Dy. Chief Medical Officer (General Duty) 1 Class-I Rs.13000-350-18250/- Selection 42
8 9 10 11 12 13
Essential:-(i) MBBS degree from a recogniseduniversity or for Dy. Chief Medical Officer (Dental), BDS degreeof a recognized university.(ii) Nine years experience ina Hospital, after completion of internship of oneyear.Desirable:A Post graduate medical degreefrom a recognized university. (a) No(b) Yes(c) No 2 By Promotion failing which byabsorption/ deputation, failing both by direct recruitment. Promotion from Senior Medical Officer (G.D) inthe scale of pay of Rs. 10750-16750/- with 4 years regularservice in the grade failing which Senior Medical Officer (G.D.)with 2 years regular service in the scale of pay of Rs.10750-16750/- and a combined regular service of 9 years in thescales of pay of Rs.9100-15100/- and Rs.10750-16750.Absorption/ deputation will be of officersholding analogous post or feeder post with 4 years experience inthe grade in a Major Port Trust  
1 2 3 4 5 6 7
3(b) Dy. Chief Medical Officer (Specialist) 81 Class-I [Rs. 24900-50500 (pre-revised Rs.13000-350-18250)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).] Selection 42
8 9 10 11 12 13
Essential:-[(i) MBBS degree from a recognized University. [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).](ii) A Post Graduate (PG) Medical Degree or PG Medical Diploma in the specified specialty from a recognised University.(iii) Post qualification experience of 3 years in case of PG Degree holders and 5 years experience in case of PG Diploma holders in the relevant field of specialization in a reputed hospital.] (a) No(b) Yes[(c) Yes] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).] 2 By Promotion failing which byabsorption/ deputation, failing both by direct recruitment. Promotions from Sr. Medical Officer (Specialist)in the scale of pay of[Rs. 20600-46500 (pre-revised Rs.10750-16750)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).]with 4 years regularservice in the grade failing whichSr. Medical Officer(General Duty) with post-graduate qualification in the relevantfield and 4 years regular service in the grade.Absorption/deputation will be of officers holding analogous posts or holdingthe post of Sr. Medical officer (Specialist) in the scale of payof Rs. 10750-16750/- with 4 years regular service in the grade ina Major Port Trust. [* * *] [Omitted 'Existing post of Asst. Chief Obstetrician & Gynaecologist redesignated as Dy. Chief Medical Officer (Specialist).' by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).]
1 2 3 4 5 6 7
4 Sr. Dy. Chief Medical Officer 02 Class-I [Rs. 32900-58000 (pre-revised Rs.16000-400-20800)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).] Selection 45
8 9 10 11 12 13
Essential:-[(i) MBBS degree from a recognized University. [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).](ii) A Post Graduate (PG) Medical Degree or PG Medical Diploma in the specified specialty from a recognized University.(iii) Post qualification experience of 10 years in case of PG Degree holders and 12 years experience in case of PG Diploma holders in the relevant field of specialization in a reputed hospital.] (a) No(b) Yes(c) No N.A. By absorption through compositemethod failing which by deputation from other Governmentorganisations and failing both by direct recruitment For absorption through composite method,Officers holding analogous posts or holding the posts of Dy.Chief Medical Officers (Specialist) and equivalent Specialistpost in Medical Deptt. in the scale of pay of[Rs. 24900-50500 (pre-revised Rs.13000-18250)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).]with 3 years regular service in the grade in a Major Port Trustor Dy. Chief Medical Officer (Specialist) and equivalentSpecialist posts in Medical Deptt. with 2 years regular servicein the grade and a combined regular service of 7 years in thescales of pay of[Rs. 20600-46500 (prerevised Rs.10750-16750)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).]and[Rs. 24900-50500 (pre-revised Rs.13000-18250)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).]inSpecialist cadre of Medical Deptt. in a Major Port Trust will beeligibleFor deputation, Officer holding analogous posts orholding posts of Dy. Chief Medical Officer (Specialist) andequivalent Specialist posts in the scale of pay of[Rs. 24900-50500 (pre-revised Rs.13000-18250)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).]in Medical Dept. in a Govt./ Semi Govt./ PSUs orAutonomous Bodies with 3 years regular service in the grade willbe eligible. The Selection is by merit for which the bench markin overall grading in the ACrs will not be below "VeryGood".  
1 2 3 4 5 6 7
5 Chief Medical Officer (Category-II Ports) 01 Class-I [Rs. 43200-66000 (pre-revised Rs.18500-450-23900)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).] Selection 50
8 9 10 11 12 13
Essential:[(i) MBBS degree from a recognized University.(ii) A Post Graduate (PG) Medical Degree or PG Medical Diploma in the specified specialty from a recognized University.(iii) Post qualification experience of 13 years in case of PG Degree holders and 15 years experience in case of PG Diploma holders in the relevant field of specialization in a reputed hospital.] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).] (a) No(b) Yes(c) No N.A. By absorption through compositemethod failing which by deputation and failing both by directrecruitment For absorption through composite method,Officers holding analogous posts or holding posts in the scale ofpay of[Rs. Rs.36600-62000 (pre-revised Rs.17500-22300)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).]with 2 years regular service in thegrade or officers holding posts in the scale of pay of[Rs. 32900-58000 (pre revised Rs.16000-20800)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).]with 3 years regular service in the grade in theMedical Deptt. in a Major Port Trust will be eligible.Fordeputation,officer holding analogous posts or officerholding posts of Sr. Dy. Chief Medical Officer and equivalentSpecialist posts. In the scale of pay of[Rs. 32900-58000 (prerevised Rs.16000-20800)] [Substituted by Notification No. G.S.R. 1126(E), dated 9.12.2016 (w.e.f. 28.10.2010).]andabove in Medical Deptt with 3 years regular service in the gradein Govt./ Semi Govt/ PSUs or Autonomous Bodies will be eligible.The selection is by merit for which the bench mark in overallgrading in the ACRs will not be below "Very Good".  
Footnote:- The Cochin Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 1964, GSR No.314 dt.24.02.1964, were published in the Gazette vide GSR No.314 dt.24.02.1964 and subsequently amended vide:-

1. MOST's Notification No.P/510/70 dt.15.01.1971.

2. MOST's Notification No.Bd-127/67 dt.23.10.1973.

3. MOST's Notification No.P/52/72 dt.23.10.1973.

4. MOST's Notification No.P/OM/189/72 dt.27.06.1974.

5. MOST's Notification No.P/216/74 dt.01.02.1975

6. MOST's Notification No.PEX/56/77 dt.19.09.1977.

7. GSR No. 1343 dt.08.10.1977.

8. MOST's Notification No.PEX(45)/78 dt. 13.09.1978.

9. GSR No. 1169 dt.23.09.1978.

10. GSR No.929(E) dt.02.07.1986

11. MOST's Notification No.PW/PER-24/85 dt.02.07.1986.

12. GSR No.799(E) dt.31.08.1989.

13. MOST's Notification No.PR-19024/1/86-PE(Volume-III) dt.31.08.1989 (GSR 799-E)

14. GSR No.397(E) dt.02.04.1992.

15. GSR No.7167(E) dt.05.08.1992.

16. GSR No.347(E) dt.30.03.1993.

17. GSR No.347(E) dt.30.03.1993.

18. GSR No.58(E) dt.03.03.1994.

19. GSR No.135(E) dt.15.03.1995.

20. GSR No.758(E) dt.17.11.1995.

21. GSR No.80(E) dt.08.02.1996.

22. GSR No.157(E) dt.29.03.I996.

23. GSR No.36(E) dt.27.01.1997.

24. GSR No.349(E) dt.17.06.1998.

25. GSR No.640(E) dt.23.10.1998.

26. GSR No.122(E) dt.18.02.1999.

27. GSR No.689(E) dt.08.10.1999.

28. GSR No.757(E) dt.05.11.1999.

29. GSR No.5(E) dt.31.12.1999.

30. GSR No.229(E) dt.07.03.2000.

31. GSR No.254(E) dt.22.03.2000.

32. GSR No.652(E) dt.07.08.2000.

33. GSR No.180(E) dt.08.03.2002.

The Cochin Port Trust (Recruitments of Heads of Departments) Regulations, 1991 were published in the Extraordinary Gazette of India vide GSR No.200(E) dt.03.04.1991 and subsequently amended vide :-

1. GSR No.645(E) dt.19.09.1995

2. GSR No.290(E) dt.18.04.2002

3. GSR No.876(E) dt.07.11.2003