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Bombay High Court

Orient Impex vs The Union Of India And 3 Ors on 24 January, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

           Digitally signed
           by HEMANT                                                919-OSWP-1338-2022.DOC
HEMANT     CHANDERSEN
CHANDERSEN SHIV
SHIV       Date:
           2022.01.25
           15:40:39 +0530

                   hcs



                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION
                                  WRIT PETITION NO. 1338 OF 2022


                   Orient Impex                                              ...Petitioner
                         Versus
                   The Union of India & Ors.                              ...Respondents


                   Mr Bhavesh Parmar, with Devmani Shukla, Rajesh Sahani,
                        Vivekanand Akshali, Reshma Nair and Arnav Rane for the
                        Petitioner.
                   Mr Parag Vyas, with Mr D P Singh i/b Mr Gul Asanani for the
                        Respondent/UOI.


                                            CORAM        G.S. Patel &
                                                         Madhav J. Jamdar, JJ.
                                            DATED:       24th January 2022
                   PC:-


1. This matter is part of a group, where a similar issue arises. Writ Petition No. 4637 of 2021 (Bhavani Timber Mart Vs UOI & Ors) is the lead Petition in that group.

2. We will make the same order in this matter as we have in previous matters in the group. The interim relief granted in the other Writ Petitions in the group will apply and continue in these three matters as well.

Page 1 of 2

24th January 2022 919-OSWP-1338-2022.DOC

3. This Writ Petition is to be tagged with the group and is to be placed on 17th February 2022.

4. All concerned will act on production of a digitally signed copy of this order.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 24th January 2022