Bombay High Court
Orient Impex vs The Union Of India And 3 Ors on 24 January, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
Digitally signed
by HEMANT 919-OSWP-1338-2022.DOC
HEMANT CHANDERSEN
CHANDERSEN SHIV
SHIV Date:
2022.01.25
15:40:39 +0530
hcs
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1338 OF 2022
Orient Impex ...Petitioner
Versus
The Union of India & Ors. ...Respondents
Mr Bhavesh Parmar, with Devmani Shukla, Rajesh Sahani,
Vivekanand Akshali, Reshma Nair and Arnav Rane for the
Petitioner.
Mr Parag Vyas, with Mr D P Singh i/b Mr Gul Asanani for the
Respondent/UOI.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 24th January 2022
PC:-
1. This matter is part of a group, where a similar issue arises. Writ Petition No. 4637 of 2021 (Bhavani Timber Mart Vs UOI & Ors) is the lead Petition in that group.
2. We will make the same order in this matter as we have in previous matters in the group. The interim relief granted in the other Writ Petitions in the group will apply and continue in these three matters as well.
Page 1 of 224th January 2022 919-OSWP-1338-2022.DOC
3. This Writ Petition is to be tagged with the group and is to be placed on 17th February 2022.
4. All concerned will act on production of a digitally signed copy of this order.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 24th January 2022