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State of Rajasthan - Section

Section 8 in Rajasthan Transparency in Public Procurement Rules, 2013

8. Numbering convention.

- Each procurement process undertaken by any procuring entity shall have a Unique Bid Number which shall be used for tracking purpose during and after the bid process. The Unique Bid Number shall be designed like a code to reflect department/Procuring Entity, type of procurement, threshold value of procurement and method, year and serial number of bid in that particular year.