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[Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act]

State of Chattisgarh - Subsection

Section 266(1)(viii) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(viii)C.G. Civil Services (Special Provision of Appointment of Women) Rules, 1997