Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(g) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983 (g)'Deputy Commandant General' means the Deputy Commandant General, Punjab Home Guards and Deputy Director, Civil Defence, Punjab;
