Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(2) in United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948 (2)It shall extend to the whole of [Uttar Pradesh.] [Substituted by A.O. 1950 for (United provisions).]
