Section 1 in United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948
1. Short title, extent and commencement.
(1)This Act may be called the United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948.(2)It shall extend to the whole of [Uttar Pradesh.] [Substituted by A.O. 1950 for (United provisions).](3)It shall come into force at once.
