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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Motor Vehicles (Driving) Regulations, 2017

(2)Taking a right turn, -
(a)the driver who wishes to turn right shall clearly and in good time indicate his intention to turn right by using either the direction indicator or by giving a hand signal;
(b)before turning right, the driver shall in good time move to the right most lane;
(c)while driving on a multi-lane road, where direction arrows pointing to the right are marked on the road, the driver shall remain in that lane while taking right turn;
(d)before moving into the right lane, the driver shall keep in mind the traffic on his right and behind him, and change the lane only after giving a right-turn signal;
(e)at uncontrolled pedestrian crossings, the driver shall give way to pedestrians.