Himachal Pradesh High Court
Muni Lal vs . Sita Devi & Ors on 21 July, 2023
Author: Virender Singh
Bench: Virender Singh
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Muni Lal Vs. Sita Devi & ors RSA No. 34 of 2023 21.7.2023 Present: Mr. H.C. Sharma, Advocate, for the appellant.
Mr. Vedhant Ranta, Advocate vice Ms. Jyotika Gupta, Advocate, for respondent No. 1.
None for respondents No. 2 to 11, 14, 15, 17, 19 to 22, 24 to 28, 30 and 31. r As per order dated 7.7.2023, steps for bringing on record the legal representatives of deceased respondents No. 16 and 23 are stated to have been taken.
However, the requisite application is not on record.
The Registry is directed to trace out the same and place it on record, if the same is in order, by the next date of hearing.
List on 11.8.2023.
(Virender Singh) Judge July 21, 2023 (kalpana) ::: Downloaded on - 21/07/2023 20:44:57 :::CIS