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State of Rajasthan - Section

Section 2 in The Dungarpur State Devasthan Nidhi (Amendment) Act, 1964

2. Amendment of the Schedule to the Dungarpur State Devasthan Nidhi Act, 1948.

- In Schedule 1 to the Dungarpur State Devasthan Nidhi Act, 1948, (Farman number 610 dated the 15th April, 1948) serial numbers 4, 6, 9, 10 and 31, and the entries relating thereto, shall be omitted.