Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jammu-Kashmir - Subsection Section 9(2) in The Jammu and Kashmir Energy Conversation Act, 2011 (2)The terms and conditions of service of officers and, other employees of the Bureau appointed under sub-section (1) shall be such as may be prescribed.
