Section 9 in The Jammu and Kashmir Energy Conversation Act, 2011
9. Officers and employees of Bureau.
(1)The Government may, in consultation with the Bureau, appoint such other officers and employees in the Bureau as it considers necessary for the efficient discharge of its functions under the Act.(2)The terms and conditions of service of officers and, other employees of the Bureau appointed under sub-section (1) shall be such as may be prescribed.
