Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 161] [Entire Act] State of Uttar Pradesh - Subsection Section 161(10) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (10)Demand and Collection jamabandi of asami in Z. A. Form No. 62-B. - 10 years. [Vide B.O. No. 16/G-5-674-75, dated 25th March, 1972].