Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Tamilnadu - Subsection Section 80(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003 (1)Before commencement of the poll, the members of general body of the Project Committee present, shall be informed of the names of the contesting candidates.
