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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(ii) in Orissa Universities Act, 1989

(ii)The Berhampur University established under the Berhampur University Act, 1966 (Orissa Act 21 of 1966) having jurisdiction over the districts of Ganjam, Koraput and Phulbani excludingthe Boud Sub-division therof;