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[Cites 0, Cited by 0] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(2) in Rules of Procedure and Conduct of Business in Lok Sabha

(2)The Secretary-General shall certify, on top of the first page of the Bill so returned to the Council, in the following form: -'This Bill has been passed as amended by the House of the People on the.........Dated......20Secretary-General'.