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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2) in The West Bengal Factories (Welfare Officers) Rules, 1971

(2)Over and above the scales of pay prescribed in sub-rule (1), a Welfare Officer shall be entitled to such allowances and benefits as are admissible to other officers of equivalent rank and status. Where the pay is consolidated, the minimum pay of a Welfare Officer of grades III, II or I, shall not be less than Rs.625, Rs.750 or Rs.900, as the case may, in the corresponding scale of pay of the grade.*Amended by Notification No. 1002, L.W./L.W./IR-9(A)/77 dated 30th July. 1982