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State of West Bengal - Section

Section 11 in The West Bengal Factories (Welfare Officers) Rules, 1971

11. Grades of Welfare Officers and their pay scales.

(1)There shall be the following grades of Welfare Officers with the scale of pay as mentioned against each grade ;
(A) Grade III ... ... Rs.500-25-800
(B) Grade II ... ... Rs.600-30-960-45-1,050
(C) Grade I ... ... Rs.750-50-1,500
(D) Selection Grade .. ... Rs.1,500-60-2,100
(2)Over and above the scales of pay prescribed in sub-rule (1), a Welfare Officer shall be entitled to such allowances and benefits as are admissible to other officers of equivalent rank and status. Where the pay is consolidated, the minimum pay of a Welfare Officer of grades III, II or I, shall not be less than Rs.625, Rs.750 or Rs.900, as the case may, in the corresponding scale of pay of the grade.*Amended by Notification No. 1002, L.W./L.W./IR-9(A)/77 dated 30th July. 1982