Rajasthan High Court - Jodhpur
Babu Lal & Anr vs Lrs Of Late Shri Lal Chand & Ors on 11 May, 2009
Author: H.R.Panwar
Bench: H.R.Panwar
1
SBCW NO. 6985/07
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
ORDER
S.B.CIVIL WRIT PETITION NO. 6985/2007 Babu Lal and Another Vs. LRs. of Late Sh. Lal Chand (Shiv Narain & Ors.) Date of order : 11/05/2009 HON'BLE MR.H.R.PANWAR,J.
None present for the petitioners.
By an application dated 23.4.2009 filed through counsel Shri A.K.Chaudhary, the petitioners seek to withdraw the writ petition. The writ petition is dismissed as withdrawn.
Application also stands disposed of.
(H.R.PANWAR), J.
rp 2 SBCW NO. 6985/07 S.B.Civil Misc. Stay Petition No. 6448/07 In S.B.Civil Writ Petition No. 6985/07 Date of Order : 11/05/2009 HON'BLE MR.H.R.PANWAR,J.
None present for the petitioner.
Since the writ petition itself has been dismissed as withdrawn, the stay petition stands dismissed.
(H.R.PANWAR), J.
rp