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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(b) in Kerala Factories Rules, 1957

(b)Other departments : One hygrometer for each room of less than [8,500 cubic metres] [Substituted for '3,00,000 cubic feet' by SRO No. 1149/2001 dt. 28-12-2001.] capacity and one extra hygrometer for each [5,670 cubic metres] [Substituted for '2,00,000 cubic feet' by SRO No. 1149/2001 dt. 28-12-2001.] or part of, in excess of this.