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State of Kerala - Section

Section 19 in Kerala Factories Rules, 1957

19. Provision of hygrometer.

- In all departments of cotton spinning and weaving mills wherein artificial humidification is adopted, hygrometers shall be provided and maintained in such positions as are approved by the Inspector. The number of hygrometer shall be regulated according to the following scale:
(a)Weaving department: One hygrometer for departments with less than 500 looms, and one additional hygrometer for every 500 or part of 500 looms in excess of 500.
(b)Other departments : One hygrometer for each room of less than [8,500 cubic metres] [Substituted for '3,00,000 cubic feet' by SRO No. 1149/2001 dt. 28-12-2001.] capacity and one extra hygrometer for each [5,670 cubic metres] [Substituted for '2,00,000 cubic feet' by SRO No. 1149/2001 dt. 28-12-2001.] or part of, in excess of this.
(c)One additional hygrometer shall be provided and maintained outside each cotton spinning and weaving factory wherein artificial humidification is adopted and in a position approved, by the Inspector, for taking hygrometer shade reading.