Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(2) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(2)The Licensee shall furnish necessary receptacles at the time of Inspection for the measurement of toddy and shall afford all facilities for such inspection. The Licensee shall maintain an Inspection book in Form TS-4 at his own cost and make it available at the shop to the inspecting officers for recording notes of Inspection. He shall be responsible for its safe custody.