Section 9 in The Orissa Industrial Establishments (National and Festival) Holidays Rules, 1972
9.
(1)Every employer of an industrial establishment shall maintain a muster roll in Form VI :Provided that if the Inspector is of opinion that any muster roll or register maintained as part of the routine of an industrial establishment gives in respect of any or all the employed persons in the industrial establishment the particulars required in the form prescribed under this sub-rule, he may by an order in writing direct that such muster roll or register shall, to the corresponding extent, be maintained in place of and be treated as the register required to be maintained under this sub-rule.(2)All entries in the muster roll shall be made in ink and maintained up-to-date and it shall be made available when demanded for inspection by the Inspector in the premises during working hours.(3)The employer may enter in the muster roll such other particulars as may be required for any other purposes.
