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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Industrial Establishments (National and Festival) Holidays Rules, 1972

(1)Every employer of an industrial establishment shall maintain a muster roll in Form VI :Provided that if the Inspector is of opinion that any muster roll or register maintained as part of the routine of an industrial establishment gives in respect of any or all the employed persons in the industrial establishment the particulars required in the form prescribed under this sub-rule, he may by an order in writing direct that such muster roll or register shall, to the corresponding extent, be maintained in place of and be treated as the register required to be maintained under this sub-rule.