Madhya Pradesh High Court
Chaitram Maywade vs The State Of Madhya Pradesh on 6 February, 2018
THE HIGH COURT OF MADHYA PRADESH WP-4076-2009 (CHAITRAM MAYWADE Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 06-02-2018 Parties through their counsel. Record of the learned Labour Court be requisitioned. List the case after four weeks.
sh (SUBODH ABHYANKAR) e JUDGE ad Digitally signed by MANZOOR AHMED Pr a Date: 2018.02.06 20:28:26 -08'00' hy Ansari ad M of rt ou C h ig H