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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(b) in West Bengal Trade Unions Rules, 1998

(b)exhibit a copy of the list together with a notice as to the time and place at which the inclusion of the names in the roll will be considered, on the notice board of his office and in such other manner as he may think fit, and