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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(i) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(i)Key Map.-drawn to a suitable scale (not less than 4"-1 mile. 1:15,000) showing the site in elation to its environment such as existing roads and other physical features.