Section 19 in Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1999
19. Repeal and Savings.
(1)The Assam Prohibition of Smoking In Passenger Vehicles Act, 1954, and the Assam Prohibition of Smoking In Show Houses Act, 1951 respectively, are hereby repealed.(2)Notwithstanding such repeals anything done or any action taken under the Acts so repealed shall be deemed to have been done or taken under the corresponding provisions of this Act.
