Section 72(1)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

(c)When flying in the bows one of the special flags referred to in Regulations 51 and 60, whether in India, or in foreign waters.

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