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State of Tamilnadu - Section

Section 34 in Tamil Nadu Co-operative Societies Rules, 1988

34. Procedure for deciding question under sub-section (4) of section 23.

- No question shall be decided under sub-section (4) of section 23 without giving an opportunity to the applicant for admission or, as the case may be, the member concerned and to the society, of making his or its representations.