Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(7)(i) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 (i)production, purchase, supply or survey of cane, the price of cane, the amount deducted from the price of cane and its deposit under section 44; or