Section 13(7) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981
(7)A Cane Officer may call for information relating to-(i)production, purchase, supply or survey of cane, the price of cane, the amount deducted from the price of cane and its deposit under section 44; or(ii)the production or supply of cane juice and its price from the occupier of factory, owner of a unit situated outside his jurisdiction if such occupier or owner purchases cane or juice of cane grown within his jurisdiction.
