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Union of India - Section

Section 11 in Rail Land Development Authority (Constitution) Rules, 2007

11. Duties of the Vice-Chairman.

(1)The Vice-Chairman, who shall be the chief executive officer of the Authority, shall exercise general supervision and control over the affairs of the Authority and give effect to the decisions of the Board.
(2)The Vice Chairman shall exercise such powers as may be delegated to him by the Board, as per the Regulations to be made under the Act.