Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Nagaland - Subsection Section 48(3) in The Global Open University (Nagaland) Act, 2006 (3)The interest dividends and other forms of growths of the money from the Endowment Fund on account of deposits, investments etc. shall be credited to the Endowment Fund.
