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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(c) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(c)All applications for supply of power shall be filed by the intending consumer at least two weeks before the expected date of supply; provided that, in case of high tension service or service requiring Extension of the Board's distributing mains, the prospective consumer shall submit his application not less than six months before supply is required by him.