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State of Mizoram - Section

Section 76 in Mizoram Liquor (Prohibition and Control) Rules, 2014

76. Special permit for purchase of IMFL.

- The Commissioner may grant special permit for purchase and possession of IMFL for the quantity of more than the normal limit of possession prescribed, after fixing a reasonable period for validity of the special permit, if he is satisfied that the purpose is reasonable on condition that no public nuisance, unruly behaviour etc. shall occur. Special permit fee as may be prescribed by the Government shall be levied.