Section 25(1)(ii) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

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State of Rajasthan - Subsection

Section 25(1)(ii) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(ii)consider matters of general academic interest either on its own initiative or on a reference from the faculty of the University or the Board and to take appropriate action thereon; and

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State of Rajasthan - Subsection

Section 25(1)(ii) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012