Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Gujarat - Subsection Section 17(x) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013 (x)harassing or doing bodily harm to the staff employed by the Board for the conduct of the examination, or
