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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(1) in Orissa Zilla Parishad Election Rules, 1994

(1)Within three days of declaration of the result of the election of the President under Rule 54 or failure of a election under Sub-rule (8) of Rule 49, the Commissioner shall issue or cause to be issued a notice in Form No. 16 notifying the date, time and place of election to the office of the Vice-President.