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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(2)(c) in Assam Panchayat Act, 1994

(c)pending the election of the President or during the absence of the President from the district, or by reason of leave for a period exceeding 30(Thirty) days, exercise the powers and perform the duties of the President.