Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(2)The Block Education Officer and Deputy Block Education Officer shall keep the record of the need and gap in physical infrastructure and ensure the availability of physical infrastructure depending upon the availability of the resources.