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State of Uttarakhand - Section

Section 8 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

8. Responsibilities of Block Education Officer (BEO), Deputy Block Education Officer (Dy. BEO), Block Resource Coordinator(BRC) & Cluster Resource Coordinator(CRC).

(1)The Block Education Officer and Deputy Block Education Officer shall ensure the academic monitoring of schools in every month and shall give academic support to these schools. The Block Education Officer shall submit the report to the concerned DIET.
(2)The Block Education Officer and Deputy Block Education Officer shall keep the record of the need and gap in physical infrastructure and ensure the availability of physical infrastructure depending upon the availability of the resources.
(3)The BRC shall also ensure academic monitoring of schools every month and shall give academic support to these schools. The BRC shall also analyze the progress of these schools and will inform accordingly to the Block Education Officer.
(4)The CRC shall ensure the academic monitoring of schools every month and shall give academic support to these schools. The CRC shall also analyze the progress of these schools and will inform accordingly to the Block Education Officer.
(5)The Block Education Officer will ensure the availability of consolidated academic monitoring reports every month received from BRC, CRC and Deputy Block Education Officer to the concerned DIET.