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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2) in West Bengal Trade Unions Rules, 1998

(2)Where an order specifying an alternate place of counting under sub-rule (1) has been issued by the Returning Officer, he shall arrange to exhibit a copy of the notice-
(a)in his office noticeboard, and
(b)at such other places as he may deem fit and proper.