Section 57 in West Bengal Trade Unions Rules, 1998
57. Place of counting.
(1)At every election, unless otherwise directed by the Returning Officer by an order in this regard specifying an alternative place of counted., votes shall be counted at the polling station immediately after the poll by the Presiding Officer with the assistance of the Polling Officers appointed for that polling station.(2)Where an order specifying an alternate place of counting under sub-rule (1) has been issued by the Returning Officer, he shall arrange to exhibit a copy of the notice-(a)in his office noticeboard, and(b)at such other places as he may deem fit and proper.
